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[Cites 0, Cited by 0] [Section 412(1)] [Section 412] [Entire Act]

State of Jharkhand - Subsection

Section 412(1)(a) in Jharkhand Municipal Act, 2011

(a)prohibit or regulate, either temporarily or permanently, vehicular traffic in any public street or any portion thereof so as to prevent danger, obstruction or inconvenience to the public or to ensure quietness in any locality,