Gujarat High Court
Tilakdhari vs Echjay on 8 October, 2010
Author: A.L.Dave
Bench: A.L.Dave
Gujarat High Court Case Information System
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LPA/2318/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS
PATENT APPEAL No. 2318 of 2010
In
SPECIAL
CIVIL APPLICATION No. 592 of 2009
=========================================================
TILAKDHARI
SUKHU YADAV - Appellant(s)
Versus
ECHJAY
INDUSTIRES LTD - Respondent(s)
=========================================================
Appearance
:
MR
SP MAJMUDAR for
Appellant(s) : 1,MR PP MAJMUDAR for Appellant(s) : 1,
None for
Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE A.L.DAVE
and
HONOURABLE
MR.JUSTICE MD SHAH
Date
: 08/10/2010
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE A.L.DAVE) The appeal is admitted.
(A.L. DAVE, J.) (M.D. SHAH, J.) zgs/-
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