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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(1) in Punjab Self-Supporting Co-operative Societies Act, 2006

(1)The Board may, at any time, call a meeting of the general body of the self-supporting co-operative society:Provided that the annual meeting of the general body of the self-supporting co-operative society, shall be called with in a period of one hundred twenty days after the close of the financial year to consider and approve all or any of the functions and duties mentioned in section 35.