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[Cites 0, Cited by 0] [Section 22(9)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(9)(e) in The Cinematograph (Certification) Rules, 1983

(e)that the film is suitable for `U' or `UA' or `A' or `S' certificate, as the case may be, if a specified portion or portions be excised or modified therefrom; or