Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(b) in Tamil Nadu Societies Registration Act, 1975 (b)any other object mentioned in, or prescribed under, section 3 and to which society the proviaons of section 4 are not applicable, may, at its option, be registered under this Act.
