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[Cites 0, Cited by 0] [Section 13A(2)] [Section 13A] [Entire Act]

State of Rajasthan - Subsection

Section 13A(2)(iv) in The Rajasthan Sales Tax Act, 1994

(iv)all amounts collected by way of tax under the provisions of this Act or the Central Sales Tax, 1956 (Central Act 74 of 1956);