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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in The Rajasthan Municipalities (Octroi) Rules, 1962

(2)The warehouse-keeper shall compare the goods with the particulars given in the pass and return a copy of the pass duly verified to the Incharge of the octroi out-post who shall paste the same on the counterfoil.