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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1)(h) in Advertisement (Registration and Regulation) Bye-laws, 2012

(h)To issue notice (s) for removal of illegal hoardings and if the notice does not bring forth the desired action, to cause removal and confiscation of the illegal hoarding, and initiate further action for imposition and realization of fine/penalties.