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[Cites 0, Cited by 0] [Section 18] [Entire Act]

UT Ladakh - Subsection

Section 18(2) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(2)A person applying for the permission mentioned in sub-section (1) shall specifythe object or objects which he proposes to move, and shall furnish, in regard tosuch object or objects, any information which the 5[Director, Archaeology] mayrequire.