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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(3)(g) in Kerala Anganawadi Workers' and Anganawadi Helpers' Welfare Fund Act, 2016

(g)any grants, loans or advances as may be given by the Government of India or the State Government or any other institution or organisation;