Section 1 in Customs Tariff (Identification and Assessment of Safeguard Measures) Rules, 1997
1. Short title and commencement.
- (i) These rules may be called the Customs Tariff (Identification and Assessment of Safeguard [Measures] [Substituted 'Duty' by Notification No. G.S.R. 77(E), dated 01.2.2021 (w.e.f. 29.7.1997).]) Rules, 1997.(ii)They shall come into force on the date of their publication in the Official Gazette.
