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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 23 in Madurai-Kamaraj University Act, 1965

23. The Academic Council.

- The Academic Council shall be the academic authority of the University and shall, subject to the provisions of this Act and the statutes, have the control and general regulation of teaching and examination within the University and be responsible for the maintenance of the standards thereof and shall exercise such other powers and perform such other duties as may be prescribed.