Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Puducherry - Subsection Section 42(a) in Pondicherry Excise Act, 1970 (a)any intoxicant, materials, still, utensil, implement or apparatus in respect of, or by means of which such offence has been committed;
