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State of Maharashtra - Section

Section 2 in The Maharashtra Housing and Area Development Authority Employees (Determination of Seniority) Regulations, 1987

2. Cadres.

- Except in the case of cadres and posts in Class IV services, all cadres in other services of the Authority shall be statewise cadres. The cadres and posts in Class IV services shall be Board-wise Cadres :Provided that, Class IV employees working in the Authority and in the Bombay Housing and Area Development Board, shall, for the purposes of seniority, be considered as belonging to one unit.