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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Goa - Subsection

Section 100(2) in Goa Co-operative Societies Rules, 2003

(2)After the counting of all ballot papers contained in all the ballot boxes used at a polling station has been completed, the Returning Officer shall make the entries in a result sheet in Form 'Election-16' and announce the particulars.