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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(2)(a) in The Goa Co-operative Societies Act, 2001

(a)in the case of a society other than a federal society, by at least ten persons (each of such persons being a member of a different family), who are qualified under this Act; and