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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(b) in Jharkhand Tourist Places (Protection and Maintenance) Act, 2015

(b)The competent authority or the Officer appointed/nominated by the competent authority for the purpose of the act may also charge compensation for the loss occured due to such alteration, which will be in addition to fine.