Section 50 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
50. Disposal of debris.
- The employer shall ensure at a construction site of a building or other construction work that-a. debris are handled and disposed of by a method which does not cause danger to the safety of a person.b. debris are not allowed to accumulate so as to constitute hazard.c. debris are kept sufficiently most to bring down the dust within the permissible limit;d. debris are not thrown inside or outside from any height of such building or other construction work.e. on completion of work, left over building material, article or other substance or debris are disposed of as soon as possible to avoid any hazard to any traffic or person.
