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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(1)(b) in The Rajasthan District Boards Act, 1954

(b)during a vacancy in the office of Chairman, or in case of urgent necessity during the temporary absence or incapacity of the Chairman, perform any other duty and exercise any other power of the Chairman;