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[Cites 0, Cited by 0] [Section 610(1)] [Section 610] [Entire Act]

State of West Bengal - Subsection

Section 610(1)(ii) in The Calcutta Municipal Corporation Act, 1980

(ii)in the case of a continuing contravention or failure, with an additional fine which may extend to the amount specified in column 4 of the said Schedule for every day during which such contravention or failure continues after conviction for the first such contravention or failure.