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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(2)(q) in The Goa Excise Duty Act, 1964

(q)providing for the destruction or other disposal of any [excisable article or foreign liquor] [Substituted by Amendment Act 11 of 1973.] deemed to be unfit for use; [* * *] [The word 'and' deleted by Amendment Act 10 of 1976.]