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[Cites 0, Cited by 0] [Section 164(1)] [Section 164] [Entire Act]

State of West Bengal - Subsection

Section 164(1)(c) in New Town, Kolkata Development Authority Act, 2007

(c)with additional fine which may extend to fifty rupees for every day during which the contravention continues after receipt of a notice from the Development Authority requiring the offender to discontinue such contravention.