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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(a) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(a)create any post(s), permanent or temporary from time to time, as may be considered necessary and may abolish any such posts in the like manner without there by entitling any person to any compensation: and