Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(5)(i) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1990 (i)for the recovery of the current rent or any arrears of rent referred to in sub-section (4); or