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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(4)(i) in Andhra Pradesh Shops and Establishments Act, 1988

(i)in the first instance to all areas in which the Andhra Pradesh Shops and Establishments Act, 1966 was in force immediately before the commencement of this Act;