Rajasthan High Court - Jaipur
M/S Shree Radhay Transport vs State Of Rajasthan (2025:Rj-Jp:32865) on 20 August, 2025
Author: Sameer Jain
Bench: Sameer Jain
[2025:RJ-JP:32865]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11747/2025
M/s Shree Radhay Transport, Through Its Proprietor Radhey
Shyam S/o Shri Ramji Lal Swami, Age About 26 R/o Ward No.
3, Avinashi Ki Dhani, Avinashi, Sikar Rajasthan. Owner Of
Vehicle Registration No. Rj 23Gc 5046 And Rj52 Gc 5046
----Petitioner
Versus
1. State Of Rajasthan, Transport Department Of Rajasthan,
Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of
Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint
Secretary.
3. Commissioner, Transport Department, Government Of
Rajasthan, Jaipur, Rajasthan.
4. Regional Transport Officer, Rto Office Sikar, District Sikar,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 12284/2025
1. Satya Prakash S/o Shri Surendar Singh, Aged About 29 Years, R/o Ward No. 05, Sultanpura, Tehsil Nawalgarh, District Jhunjhunu (Vehicle No. Rj18-Gb-4518)
2. Narendra Singh S/o Amar Singh, Aged About 43 Years, R/o Ward No. 06, Mankdo, Khetri Nagar, Tehsil Khetri, District Jhunjhunu (Vehicle No. Rj53-Ga-1341)
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Transport Department, Secretariat, Rajasthan, Jaipur
2. Joint Secretary, Department Of Mining And Geology, Govt.
Of Rajasthan, Secretariat, Jaipur
3. Regional Transport Officer, Sikar
4. District Transport Officer, Jhunjhunu
----Respondents Connected With S.B. Civil Writ Petition No. 10135/2025 (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (2 of 22) [CW-12284/2025]
1. Bajrang Roadlines, Through Its Proprietor Rajesh Kumar Aggarwal S/o Late Murlidhar, Aged About 61 Years, R/o H.no. 443, Mathura Road, Bhogal, Jungpura S.o. South Delhi. Delhi. (Registered Owner Of Vehicle No. Dn09R9966)
2. Ramsetu Traders, Through Its Proprietor Ramesh Singh Shekhawat S/o Ridmal Singh, Aged About 36 Years, R/o Lumas Ka Bas, Via-Mandawa, Loomas, Jhunjhunu, Rajasthan. (Registered Owner Of Vehicle No. Rj18Gd2575)
3. M/s Shree Mohar Singh, Through Its Partner Mohar Singh S/o Jawana Ram, Aged About 68 Years, R/o Ward No. 8, Solana, Jhunjhunu, Rajasthan (Registered Owner Of Vehicle No. Rj18Gb4543, Rj18Ga7673, Rj18Ga4839)
----Petitioners Versus
1. The State Of Rajasthan, Transport Department Of Rajasthan Through Secretary, Secretariat, Jaipur, Rajasthan.
2. Department Of Mining And Geology, Government Of Rajasthan Through Joint Secretary, Secretariat, Jaipur, Rajasthan.
3. District Transport Officer, Jhunjhunu, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 6331/2025 Rj Minerals, Registered Address- Village Baldevbass, Alwar- Bhiwadi Mega Highway, Alwar, Rajasthan, Through Proprietor Rakesh Bodwani Son Of Chandu Lal Bodwani, Aged About 37 Years, R/o 203, Adarsh Colony, Behind Sindhi Dharamshala, Daudpur, Alwar, Rajasthan Registered Owner Of Vehicle Registration No. Rj 02 Gc 3645.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (3 of 22) [CW-12284/2025] Rajasthan, Jaipur.
4. Regional Transport Officer, Rto Office Alwar, District Alwar (Rajasthan).
----Respondents S.B. Civil Writ Petition No. 6345/2025 Yadav Traders, Registered Address Main Alawr Bhiwadi Road, Thara, Tehsil Tijara, District Alwar, Rajasthan, Through Proprietor Jitendra Kumar S/o Bullaram, Aged About 31 Years, R/o Village Thara, Sheetal, District Alwar, Rajasthan Registered Owner Of Vehicles Registration No. Rj 40 Ga 5050.
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of Rajasthan, Jaipur.
4. Regional Transport Officer, Rto Office Alwar, District Alwar (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 6886/2025
1. Rajak S/o Shri Ishak, Aged About 33 Years, R/o Village Levra Kaman, District Bharatpur, Owner Of Truck Bearing Number Rj-05Gc-0246, Rj-05Gb-9881.
2. Saddam S/o Shri Fajru, R/o Levra Post Dhilwati, Tehsil Kaman, Bharatpur, Owner Of Truck Bearing Number Rj- 05Gc-0024.
3. M/s Radha Rani, Through Its Proprietor Shiv Sanjay Patel S/o Shri Suresh, Registered Office At Goverdhan District Mathura (Up), Owner Of Truck Bearing Number Up-85Et- 0409.
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Transport Department, Government Of Rajasthan, Secretariat, (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (4 of 22) [CW-12284/2025] Jaipur.
2. The Joint Secretary, Mines And Geology Department, Secretrait, Jaipur, Rajasthan.
3. Regional Transport Officer, Bharatpur.
4. District Transport Officer, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 7511/2025
1. Sadadam S/o Shri Rudadar, Aged About 31 Years, R/o Neemli, Baghora, Alwar, Owner Of Truck Bearing Number Rj-40Ga-6130.
2. Shaheed S/o Shri Mohd Khalil, R/o 605, Ward No.13, Sarai Khatela, Palwal, (Haryana), Owner Of Truck Bearing Number Rj-11Gb-9700, Hr-73B-7900.
3. Sahil Enterprises, Through Its Proprietor Shri Sahil Khan S/o Shri Jakir, Registered Office At Ward No.12, Delhi Alwar Road,sohna, Gurgaon, (Haryana), Owner Of Truck Bearing Number Hr-55An-0082.
4. Kasam S/o Shri Niyaj Mohammad, R/o Bagado Ki Dhani Ke Reste Par, Chhet Akhfra, Ajmer, Owner Of Truck Bearing Number Rj-14Gp-6047.
5. Mubin Khan S/o Shri Kamal Khan, R/o 63, Near Govt.
School, Khatela Sarai, Palwal, (Haryana), Owner Of Truck Bearing Number Hr-73B-7586.
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Transport Department, Government Of Rajasthan, Secretariat, Jaipur.
2. Regional Transport Officer, Bharatpur.
3. Regional Transport Office, Sikar.
4. Regional Transport Officer, Alwar.
5. District Transport Officer, Kotputali District Jaipur.
----Respondents S.B. Civil Writ Petition No. 7516/2025
1. Insar S/o Shri Nuradin, Aged About 31 Years, R/o Angrawali, Kaman Bharatpur, Owner Of Truck Bearing Number Rj-05Gc-1261.
(Downloaded on 26/08/2025 at 09:57:50 PM)[2025:RJ-JP:32865] (5 of 22) [CW-12284/2025]
2. M/s Fakruddin Trading Company, Through Its Proprietor Shri Fakruddin S/o Shri Sirajuddin, Registered Office At Village Khedli Gumani, Jurehara, Bharatpur, Owner Of Truck Bearing Number Rj-05Gc-0192.
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Transport Department, Government Of Rajasthan, Secretariat, Jaipur.
2. Regional Transport Officer, Bharatpur.
----Respondents S.B. Civil Writ Petition No. 9129/2025 Parvesh Son Of Shri Kishan, Aged About 42 Years, R/o Village Naurangpur (157) Gurgaon Hr 122004. (Owner Of Truck Bearing Number Hr55Al9126)
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Transport Department, Government Of Rajasthan, Secretariat, Jaipur.
2. The Joint Secretary, Mines And Geology Department, Secretariat, Jaipur, Rajasthan.
3. District Transport Officer Kotputali, District Kotputali-
Behror Rajasthan.
4. Regional Transport Officer Alwar, District Alwar Rajasthan.
5. District Transport Officer Alwar, District Alwar Rajasthan.
----Respondents S.B. Civil Writ Petition No. 11053/2025 M/s Ashok Road Lines, Shop No.37, Keshav Nagar, New Octroi Post, Bhankrota, Ajmer Road, Jaipur Through Its Proprietor Beena Sharma W/o Shri Ashok Kumar Sharma, Aged About 44 Years, Resident Of 4/39, Kesari Chand Choudhary Nagar, Ajmer Road, Jaipur.
----Petitioner Versus
1. The State Of Rajasthan, Through Principal Secretary, (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (6 of 22) [CW-12284/2025] Transport Department, Government Secretariat, Jaipur.
2. Regional Transport Officer, Jaipur-Ii, Regional Transport Office-Ii, 10, Sector 10, Vishwakarma Industrial Area, Vidyadhar Nagar, Jaipur, Rajasthan 302039
3. District Transport Officer And Registration Authority, Office Of Regional Transport Officer Jaipur-Ii, 10, Sector 10, Vishwakarma Industrial Area, Vidhyadhar Nagar, Jaipur, Rajasthan 302039.
----Respondents S.B. Civil Writ Petition No. 11437/2025
1. Satya Pal S/o Om Prakash, Aged About 40 Years, R/o 321, Ward No. 4, Ta Tajinagar, Gurgaon, Patil, Gurgaon, Haryana. Registered Owner Of Vehicle Registration No. Hr 55 Ak 0698.
2. Bhawani Singh S/o Raghuveer Singh, R/o Chacha Nehru Nagar, Dhani Jalala, Darpura Dhadha, Kotputli, Rajasthan. Registered Owner Of Vehicle Registration No. Rj 32 Gb 5591.
3. Balbir S/o Ram Chander, R/o Beejwar Chouhan, Tehsil Mundawar, District Alwar, Rajasthan. Registered Owner Of Vehicle Registration No. Rj 32 Gd 3788.
4. N R Enterprises, Kali Pahadi, District Alwar Through Proprietor Nabba Ram Gurjar S/o Ram Singh Gurjar, R/o Kali Pahadi, District Alwar, Rajasthan. Registered Owner Of Vehicle Registration No. Rj 32 Gd 1498.
5. Om Prakash Gurjar S/o Dayaram Gurjar, R/o Ward No. 9, Padma Ki Dhani, Kalyanpura Kalan, Kotputli, District Jaipur, Rajasthan. Registered Owner Of Vehicle Registration No. Rj 32 Gc 9947.
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of Rajasthan, Jaipur.
(Downloaded on 26/08/2025 at 09:57:50 PM)[2025:RJ-JP:32865] (7 of 22) [CW-12284/2025]
4. District Transport Officer, Dto Office Jhunjhunu, District Jhunjhunu (Rajasthan).
5. District Transport Officer, Dto Office Kotputli, District Kotputli-Behror (Rajasthan).
6. Regional Transport Officer, Rto Office Alwar, District Alwar (Rajasthan).
7. Regional Transport Officer, Rto Office Sikar, District Sikar (Rajasthan).
----Respondents S.B. Civil Writ Petition No. 11642/2025 Rameshawr Lal S/o Het Ram, Aged About 33 Years, R/o Chak 9 Ady, Raowala, Bikaner, Rajasthan Registered Owner Of Vehicle Registration No. Rj 07 Be 7011
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of Rajasthan, Jaipur.
4. Regional Transport Officer, Rto Office Bikaner, District Bikaner (Rajasthan).
----Respondents S.B. Civil Writ Petition No. 11896/2025
1. Naveen Son Of Krishan, Aged About 31 Years, Resident Of House No. 321, Ward No.4, Tajnagar, Gurgaon, Haryana 122506, (Owner Of Vehicle Number Hr 55 At 0455, Hr 55 At 7094, Hr 55 At 4320)
2. Yadav Trading Co., A Proprietorship Concern, Having Its Registered Place Of Business Ag Near Bharat Petrol Pump, Shop No. 7, Jamalpur, Farukhnagar, Gurgaon, Haryana 122506, Through Its Proprietor Mr. Naveen Yadav. (Owner Of Truck Bearing Number Hr 55 At 6669)
3. Satyapal Son Of Om Prakash, Aged About 32 Years, Resident Of Khewat No. 01, Shop No. 1, Mustil No. 35, (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (8 of 22) [CW-12284/2025] Killa No. 21/1/2, 10-10 Taj Nagar, Faruknagar, Gurgaon, Haryana, 122506. (Owner Of Vehicle Number Hr 55 Ak 0698)
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of Rajasthan, Jaipur.
4. Regional Transport Officer, Jhunjhunu Rajasthan.
----Respondents S.B. Civil Writ Petition No. 11933/2025 Satyaveer Singh S/o Shri Lakkhi Ram, Aged About 36 Years, R/o Village Raipur, Tehsil Mundawar, Ranoth, District Alwar (Rajasthan), Registered Owner Of Vehicle Registration No. Rj 32 Gc 6610
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of Rajasthan, Jaipur.
4. Regional Transport Officer, Rto Office Jaipur (First), District Jaipur (Rajasthan).
5. District Transport Officer, Dto Office Kotputali, District Jaipur (Rajasthan)
6. Regional Transport Officer, Rto Office Alwarf, District Alwar (Rajasthan).
7. Regional Transport Officer, Rto Office Sikar, District Sikar (Rajasthan)
----Respondents (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (9 of 22) [CW-12284/2025] S.B. Civil Writ Petition No. 11967/2025 Irfan S/o Jom Kha, Aged About 25 Years, R/o Raisena (181) Bhondsi Gurgaon Hr 122102 Haryana Owner Of Vehicle Goods Carrier Registration No. Hr55Al0677
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of Rajasthan, Jaipur.
4. Regional Transport Officer, Rto Bharatpur, District Bharatpur (Rajasthan).
----Respondents S.B. Civil Writ Petition No. 12109/2025
1. Marudhar Minerals, Through Its Proprietor Shri Dinesh Singh S/o Shri Jagmal Registered Office At Khasra No.1225 Plot No. 27, Kanwarpura, Sikar, Owner Of Truck Bearing Number Rj-23Gc-7113.
2. Raj Laxmi Minerals, Through Its Proprietor Shri Subhash S/o Shri Munaram Registered Office At Haripura Khirothi, Sikar, Owner Of Truck Bearing Number Rj-23Gc-6987.
3. Shakambari Mines And Minerals, Through Its Proprietor Anjani Agarwal S/o Shri Nathmal Agarwal Registered Office At 206, Niroi Aptmnt Janana Hospital, Station Road Sikar, Owner Of Truck Bearing Number Rj-23Gc-7114.
4. Balaji Transport And Crane Service, Through Its Proprietor Shri Om Prakash Yadav S/o Shri Banwari Lal Yadav, Registered Office At Tejaji Ka Mandir, Dhani Ramuji, Wali Raipur Bhanipura, Sikar, Owner Of Truck Bearing Number Rj-23Gc-9961.
5. Behri Minerals, Through Its Proprietor Shri Bahri S/o Shri Ghasi Lal, Registered Office At Kaliba Ki Dhani, Tehsil Kotputali, District Jaipur, Owner Of Truck Bearing Number Rj-32Gc-1998.
----Petitioners (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (10 of 22) [CW-12284/2025] Versus
1. State Of Rajasthan, Through The Secretary, Transport Department, Government Of Rajasthan, Secretariat, Jaipur.
2. Regional Transport Office, Sikar.
3. Regional Transport Officer, Alwar.
4. District Transport Officer, Kotputali District Jaipur.
----Respondents S.B. Civil Writ Petition No. 12118/2025
1. Mubarik S/o Shri Asraf, Aged About 38 Years, R/o Village Satwari, Tehsil Pahari District Bharatpur, Owner Of Truck Bearing Number Rj-05Gb-6758.
2. Kasam Khan S/o Shri Alam Khan, R/o Near Jama Majsid, Dhouj, Faridabad, (Haryana), Owner Of Truck Bearing Number Hr-38Ae-2378.
3. Rk Chhiraklot Transport Co., Through Its Proprietor Shri Nasruddeen S/o Shri Sahabuddeen, Registered Office At First Floor, Tayra Mode, Suraj Bagh Colony Kosi Road, Kaman, District Bharatpur, Owner Of Truck Bearing Number Rj-05Gb-8455.
4. Majid Transport Co., Through Its Proprietor Shri Majid S/o Shri Rashid Registered Office At Shop No.81, Near Dhauj Market, Faridabad, (Haryana), Owner Of Truck Bearing Number Hr-38Af-6577.
5. Mohammad Aslam S/o Shri Nasruddin, R/o 37, Kho-
Nagoriyan, Jagatpura, Jaipur, Owner Of Truck Bearing Number Rj-14Gl-9315.
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Transport Department, Government Of Rajasthan, Secretariat, Jaipur.
2. Regional Transport Officer, Bharatpur.
3. Regional Transport Officer, Sikar.
4. Regional Transport Officer, Alwar.
5. District Transport Officer, Kotputali District Jaipur.
----Respondents (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (11 of 22) [CW-12284/2025] S.B. Civil Writ Petition No. 12226/2025
1. Harun Khan S/o Shri Chuttan, Aged About 38 Years, R/o H.no. 1786, Village Dhauj, Faridabad (Haryana), Owner Of Truck Bearing Number Hr-38Ab-7979.
2. Almuddin S/o Shri Shri Chuttan, R/o H.no. 1786, Village Dhauj, Faridabad (Haryana), Owner Of Truck Bearing Number Hr-38Ab-7279.
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Transport Department, Government Of Rajasthan, Secretariat, Jaipur.
2. District Transport Officer, Kotputali District Jaipur.
----Respondents S.B. Civil Writ Petition No. 12241/2025
1. Salim S/o Shri Deen Mohammad, Aged About 41 Years, R/o Ward No.11, House No.4, Jaynti Moer, Hathin Palwal, (Haryana), Owner Of Truck Bearing Number Hr-73B-2841, Hr-55An-3028.
2. T.k. Trading Company, Through Its Proprietor Shri Taheer Khan S/o Shri Fakruddin, Registered Office At Dunela (0182), Gurgaon, (Haryana), Owner Of Truck Bearing Number Hr-55Ap-6535.
3. I.k.traders, Through Its Proprietor Shri Irshad S/o Shri Deenu, Registered Office At Village Tapkan, Near Nala Wali Masjid, Nuh, Mewat, (Haryana), Owner Of Truck Bearing Number Hr-74B-8594.
4. Vikash Kumar Constractor, Through Its Proprietor Shri Vikash Kumar S/o Shri Balveer, Registered Office At Ward No.13, Near Sent Johan School, Hathin, Palwar, Faridabad, (Haryana), Owner Of Truck Bearing Number Hr-73B-6280.
5. Azad Ali S/o Shri Choudhary Gaffar Ali, R/o 415, Daula, Baghpat, (Up), Owner Of Truck Bearing Number Up-17At- 2332.
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Transport Department, Government Of Rajasthan, Secretariat, (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (12 of 22) [CW-12284/2025] Jaipur.
2. Regional Transport Officer, Bharatpur.
3. Regional Transport Office, Sikar.
4. Regional Transport Officer, Alwar.
5. District Transport Officer, Kotputali District Jaipur.
----Respondents S.B. Civil Writ Petition No. 12243/2025
1. Dhan Laxmi Stone Crusher, Through Its Proprietor Shri Manoj Kumar Yadav S/o Shri Maladeen Yadav Registered Office At Village Beri, Post Narhera, Kotputali, Jaipur. Owner Of Truck Bearing Number Rj-32Gd-2614, Rj-32Gd- 2615, Rj-32Gd-2616.
2. M/s Shri Krishna Minerals, Through Its Proprietor Shri Surendra Kumar Yadav S/o Shri Ramji Lal Yadav Registered Office At Sujat Nagar, Bhainslana, Tehsil Kotputali, Jaipur, Owner Of Truck Bearing Number Rj- 32Gc-3805, Rj-32Gc-3806.
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Transport Department, Government Of Rajasthan, Secretariat, Jaipur.
2. Regional Transport Office, Sikar.
3. Regional Transport Officer, Jaipur.
4. District Transport Officer, Kotputali-Behror.
----Respondents S.B. Civil Writ Petition No. 12246/2025
1. Jay Ram Yadav S/o Shri Ghisa Ram, Aged About 40 Years, R/o Ward No.7, Buchara, Kotputali, Jaipur, Owner Of Truck Bearing Number Rj-32Gb-9347, Rj-32Gc-4798,
2. Satyaveer S/o Shri Shimbhu Dayal, R/o Indra Colony Behror District Alwar, Owner Of Truck Bearing Number Rj- 32Gc-5143.
3. Ram Geeta Minechem Llp, Through Its Proprietor Shri Chhitar Mal Agarwal S/o Shri Ramavtar Agarwal, Registered Office At Jeengaor, Pavta, Pragpura, Jaipur, Owner Of Truck Bearing Number Rj-05Gb-6478.
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----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Transport Department, Government Of Rajasthan, Secretariat, Jaipur.
2. Regional Transport Officer, Bharatpur.
3. Regional Transport Office, Sikar.
4. Regional Transport Officer, Alwar.
5. District Transport Officer, Kotputali District Jaipur.
----Respondents S.B. Civil Writ Petition No. 12257/2025
1. Irfan S/o Shri Samsuddin, Aged About 38 Years, R/o Village Sanwler, Tehsil Pahari District Bharatpur, Owner Of Truck Bearing Number Rj-05Gb-6393.
2. N K Traders And Suppliers, Through Its Proprietor Shri Nafees S/o Shri Yusuf, Registered Office At Village Bhuryaki, Tehsil Punhana, Nuh Mewat, (Haryana), Owner Of Truck Bearing Number Hr-74B-6661.
3. Salim S/o Shri Aas Mohammad, R/o Ward No.11, Samsalaka, Tehsil Pahari, District Bharatpur, Owner Of Truck Bearing Number Rj-05Gb-7313.
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Transport Department, Government Of Rajasthan, Secretariat, Jaipur.
2. Regional Transport Officer, Bharatpur.
3. Regional Transport Office, Sikar.
4. Regional Transport Officer, Alwar.
5. District Transport Officer, Kotputali District Jaipur.
----Respondents S.B. Civil Writ Petition No. 12289/2025 Yash Transport Company, Plot No. 1, Sotwara, District Jhunjhunu Through Proprietor Mukesh Kumar S/o Shri Bhiwaram, Aged About 38 Years, R/o Sotwara, District Jhunjhunu (Vehicle No. Rj18-Gd-5657) (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (14 of 22) [CW-12284/2025]
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Transport Department, Secretariat, Rajasthan, Jaipur.
2. Joint Secretary, Deparmtne Of Mining And Geology, Govt.
Of Rajasthan, Secretariat, Jaipur.
3. Regional Transport Officer, Sikar.
4. District Transport Officer, Jhunjhunu.
----Respondents S.B. Civil Writ Petition No. 12352/2025
1. Daya Ram S/o Hari Singh, Aged About 55 Years, R/o Vpo Ninan 6 Nwn Ninan, Hanumangarh, Rajasthan Registered Owner Of Vehicle Registration No. Hr 46 D 3186.
2. Subhash Kumar S/o Bachana Ram, R/o Ward No. 2, Shiv Nagar, Bhojnagar, Jhunjhunu, Rajasthan Registered Owner Of Vehicle Registration No. Rj 18 Gc 9888.
3. Mukund Barala S/o Ram Singh, R/o Bari Ka Bas, Bari, District Jhunjhunu, Rajasthan Registered Owner Of Vehicle Registration No Rj 18 Gb 5907
----Petitioners Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of Rajasthan, Jaipur.
4. Regional Transport Officer, Rto Office Sikar, District Sikar (Rajasthan)
5. District Transport Officer, Dto Office Jhunjhunu, District Jhunjhunu (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 12647/2025 Rinku Kumar S/o Shankar Lal, Aged About 25 Years, R/o Khoh, (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (15 of 22) [CW-12284/2025] District Alwar, Rajasthan, Registered Owner Of Vehicle Registration No. Rj 29 Gb 3133
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of Rajasthan, Jaipur.
4. Regional Transport Officer, Rto Office Alwar, District Alwar.
----Respondents S.B. Civil Writ Petition No. 12657/2025 Omprakash Gurjar S/o Shri Daya Ram Gurjar, R/o - Padma Ki Dhani, Kalyanpura Kalan, Tehsil Kotputli, District Kotputli Behror (Rajasthan) (Vehicle Registration No. Rj 32 Gc 9947)
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of Rajasthan, Jaipur.
4. Regional Transport Officer, RTO Office Kotputli, District Kotputli Behror (Rajasthan)
----Respondents S.B. Civil Writ Petition No. 12659/2025 Mahendra Singh Son Of Shri Narpat Singh, Aged About 49 Years, Resident Of Rajpooto Ka Mohalla, Kalwad, Jaipur (Rajasthan), Registered Owner Of Vehicle Registration No. Rj 40 (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (16 of 22) [CW-12284/2025] Ga 1635, Rj 14 Gk 5708, Rj 14 Ge 9000, Rj 14 Gf 4459
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of Rajasthan, Jaipur.
4. Regional Transport Officer, RTO Office Jagatpura, District Jaipur.
----Respondents S.B. Civil Writ Petition No. 12660/2025 Ashok Kumar Sharma S/o Madan Lal Sharma, Aged About 30 Years, R/o Village Khoh Dariba, Tehsil Tahla, District Alwar, Rajasthan Registered Owner Of Vehicle Registration No. Rj 02 Ga 6615
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of Rajasthan, Jaipur.
4. Regional Transport Officer, RTO Office Alwar, District Alwar.
----Respondents S.B. Civil Writ Petition No. 12342/2025 M/s Balaji Construction Company, Through Partner Shri Mukesh Kumar Jat S/o Nanag Ram Jat, Registered Office Vpo Chala Chowk, Khandela District Sikar Rajasthan (Vehicle (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (17 of 22) [CW-12284/2025] Registration Number Rj23Gd6977 And Rj23Gc6977)
----Petitioner Versus
1. State Of Rajasthan, Through Secretary, Transport Department, Government Secretariat, Rajasthan, Jaipur (Raj.)
2. Joint Secretary, Department Of Mines And Geology, Secretariat, Jaipur (Raj.)
3. Commissioner, Transport Department, Government Of Rajasthan, Sahkar Marg, Jaipur
4. Regional Transport Officer, RTO Office Sikar, District Sikar, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 8595/2025 Toofan Singh Mahan S/o Tara Chand Mahan, Aged About 32 Years, R/o Ward No. 16, Devgaon, Naya Parasrampura, Tehsil Nawalgarh, District Jhunjhunu, Rajasthan Registered Owner Of Vehicles Registration No. Rj 18 Gc 2457, Rj 18 Gc 7803
----Petitioner Versus
1. State Of Rajasthan, Transport Department Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint Secretary.
3. Commissioner, Transport Department, Government Of Rajasthan, Jaipur.
4. District Transport Officer, Dto Office Jhunjhunu, District Jhunjhunu (Rajasthan).
5. Regional Transport Officer (R.T.O.) Sikar, District Sikar, Rajasthan
----Respondents For Petitioner(s) : Mr. Vijay Punia (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (18 of 22) [CW-12284/2025] Mr. Mohit Balwada Mr. Aatish Jain Mr. Rakesh Kumar Bairwa Mr. Raj Kumar Goyal Mr. Kan Singh Rathore Mr. Gopendra Singh Shekhawat with Mr. Vikram Singh Parmar Mr. Hemant Singh Shekhawat Mr. Ravindra Singh Shekhawat Mr. Manvendra Singh Choudhary Mr. Mritunjya Sharma Mr. KK Pancholi Mr. Nachiketa Pareek, through VC with Mr. Akshaya Verma Mr. Anil Kumar Mr. Raj Kumar Kasana For Respondent(s) : Mr. Rajendra Prasad, Advocate General with Ms. Dhriti Laddha Mr. S.S. Naruka, AAG with Mr. Sachin Singh Shekhawat Mr. Hamir Singh Shekhawat Mr. Tanishq Aditya Parmar Mr. Harshit Parashar Mr. Mahesh Sharma, DTO (H & E) Mr. Tarachand Banjara, DTO Sikar Mr. Abhay Mudgal, DTO Bharatpur Ms. Savita Bhardwaj, DTO Alwar Mr. Sunil Saini, DTO Kotputli Mr. Monu S Meena, DTO Jhunjhunu Ms. Suchi Tyagi, Secretary, Transport Commissioner, Transport & Road Safety Department HON'BLE MR. JUSTICE SAMEER JAIN Judgment 20/08/2025
1. As the present bunch of petitions revolve around identical issues of facts and law, and the petitions herein are filed seeking analogous reliefs; with consent of the learned counsel representing the parties, S.B. Civil Writ Petition No. 11747/2025 is taken as lead petition and the present petitions are adjudicated by this common judgment which shall be applicable upon all the petitions connected herein on mutatis mutandis basis.
(Downloaded on 26/08/2025 at 09:57:50 PM)[2025:RJ-JP:32865] (19 of 22) [CW-12284/2025]
2. Learned counsel for the petitioners has submitted that these petitions are filed under the provisions of Article 226 of the Constitution of India to seek redressal of grievances arising from the arbitrary and unjust actions of the respondents. It is apprised to the Court that the primary issue herein is that the respondents have suspended the Registration Certificates (RCs) of the petitioners' vehicles/trucks, without complying with the provisions of the Motor Vehicles Act, 1988 and other allied statues. It is further submitted that the said action of the respondents violates not only the procedural requirements of the governing statues, such as issuing notices, providing adequate opportunity for hearing, or ensuring proper service of notices, but also the principles of natural justice. Nevertheless, as a result of the aforementioned, hefty penalties were imposed upon the petitioners for alleged overloading, merely on the basis of third-
party evidence, such as reports from the Mining Department, without conducting physical verification.
3. Learned counsel has relied upon the provisions of Sections 53, 113, 114, and 194 of the Motor Vehicles Act, 1988, along with the principles of natural justice and the General Clauses Act, 1897 qua mandatory effective service. It is submitted that if notices or orders are not served at the correct and complete addresses, the service is deemed to be defective and incomplete. Additionally, counsel has referred to provisions of the Code of Civil Procedure (CPC), which mandate granting three-four opportunities for hearing, and has submitted that neither of the aforementioned (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (20 of 22) [CW-12284/2025] provisions and procedural mandates were adhered by the respondents herein.
4. In this regard and to substantiate the contentions made insofar learned counsel has placed reliance on the judgment of Co-
ordinate Bench of this Court passed on 28.07.2025 in SBCWP No.9721/2025 titled as Kanwar Singh and Ors. Vs. State of Rajasthan and Ors.
5. Per contra, the learned Additional Advocate General, Mr. S.S. Naruka has submitted that as per the software and information provided by the Mining Department or other relevant departments, details regarding gross weight and related credentials are taken; based on which the issuance of E-Ravanna and requirements are carried out. It is submitted that an assiduous analysis is conducted by the competent authorities, and after adhering with the due procedure within the prescribed upper limit, appropriate proceedings are initiated.
6. It is further submitted that the principles of natural justice are duly complied with in-toto, including the issuance of show cause notices, provisions of a reasonable notice period, and opportunities for hearing or grant of audience. Regarding service of notices, it is emphasized that the addresses provided in the registration certificate remains valid until amended and communicated to the relevant department. Therefore, the contention regarding defective service of notice is not tenable.
Additionally, it is submitted that the petitioners have an efficacious alternative remedy as available under the Motor Vehicles Act, nevertheless in the petitions at hand, disputed questions of fact (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (21 of 22) [CW-12284/2025] are involved and the writ Court ought not to entertain and adjudicate the same. Accordingly, it is prayed that these petitions should be dismissed at the threshold, due to the availability of an alternative efficacious remedy and the statutory conditions being complied with.
7. Having heard the contentions made by the learned counsel for the parties, taking note of the material available on record in the lead petition, and the judgments cited at the Bar, this Court without going into the arena of disputed questions of facts and merits of the individual petitions, is of a view that the impugned orders (as assailed in the respective petitions), whereby the Registration Certificates of the vehicles owned/possessed by the petitioner are suspended, needs to be set aside, for the reasons that the said vehicles are the source of bread and butter of the petitioners and their families. Howsoever, the aforementioned revocation shall only be effective subject to a condition that the petitioners along with their counsel concerned shall report to/before the notice issuing authorities, on 27.08.2025, 28.08.2025, 29.08.2025 and 01.09.2025, preferably in-between 11:00 am to 01:00 pm. Thereafter, due reply be filed within a period of 15 days i.e. by 16.09.2025.
8. Audience with respect to the same will be provided by competent authority in-between 23.09.2025 and 26.09.2025.
Adjudication of the same be carried out thereafter within a period of 15 days i.e. 10.10.2025.
9. It is made clear that during the period of consideration of grievances, the RCs of the vehicles owned/possessed by the (Downloaded on 26/08/2025 at 09:57:50 PM) [2025:RJ-JP:32865] (22 of 22) [CW-12284/2025] petitioners, which are suspended, shall be revoked and the status of the vehicle in furtherance to the consequential proceedings as registered and entered upon the official portal concerned, shall be updated, without further ado.
10. It is made clear that no prejudice will be caused to either side on account of passing of the present order.
12. In the light of the same, the petitions are disposed of with aforementioned directions being granted. Pending applications, if any, stand disposed.
In S.B. Civil Writ Petition No. 8595/2025:-
An application (01/25) for impleading the applicant as respondent no. 5 in array of respondents is moved.
For the reasons stated in the memo of application, the same is allowed.
Amended cause title is taken on record.
(SAMEER JAIN),J CHANDAN /424-447, 409-412,51,98 (Downloaded on 26/08/2025 at 09:57:50 PM) Powered by TCPDF (www.tcpdf.org)