Section 3(2)(p) in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(p)check whether the conditions attached to grants of lands or impartible or inalienable tenure are properly observed by the grantees;

Legal Document View