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[Cites 0, Cited by 0] [Section 54A(1)] [Section 54A] [Entire Act]

State of Gujarat - Subsection

Section 54A(1)(i) in The Saurashtra University Act, 1965

(i)the subscriber to the fund shall be entitled to interest on the balance in his provident fund account at the same rate, at which the State Government servant is for the time being entitled to on the balance in his provident fund account, and