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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(d) in The Dibrugarh University Act, 1965

(d)to make recommendations to the Executive Council for the institution of professorships, lectureships, readerships or other posts of teachers required for the Post-graduate course and for the recognition of persons as teachers of the University for such courses, and regarding their emoluments, duties and terms and conditions of their service;