Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(1)(b) in Uttar Pradesh Value Added Tax Act, 2008 (b)goods named or described in column 2 of the Schedule III at every point of sale and at the rate of one percent;