Delhi High Court - Orders
Parveen Kumar & Ors vs Union Of India & Ors on 28 October, 2025
$~20 & 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2875/2013
PARVEEN KUMAR & ORS. .....Petitioners
Through: Mr. MK Bhardwaj, Ms. Sanya
Narula, Mr. Parveen Kaushik, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Vivek Goyal, CGSPC with Mr.
Gokul Sharma and Mr. Aryan
Agarwal, Advs.
Mr. Athurv CRPF(Insp), Mr. Inderpal
CRPF, Mr. Ramniwas Yadav, CRPF.
21
+ W.P.(C) 3502/2013
MOHAN LAL & ORS. .....Petitioners
Through: Mr. MK Bhardwaj, Ms. Sanya
Narula, Mr. Parveen Kaushik, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Mukul Singh, CGSC, UOI with
Mr. Adhiraj Singh and Ms. Ira Singh,
Advs.
Mr. Athurv CRPF(Insp), Mr. Inderpal
CRPF, Mr. Ramniwas Yadav, CRPF.
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VIMAL KUMAR YADAV
ORDER
% 28.10.2025
1. Learned Counsel appearing for the Respondents submits that they This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/10/2025 at 22:14:45 have been recently engaged and prays for and granted four weeks time to complete his instructions.
2. List on 11.12.2025.
DINESH MEHTA, J VIMAL KUMAR YADAV, J OCTOBER 28, 2025/ps This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/10/2025 at 22:14:45