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Delhi High Court - Orders

Parveen Kumar & Ors vs Union Of India & Ors on 28 October, 2025

                          $~20 & 21
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 2875/2013
                                    PARVEEN KUMAR & ORS.                   .....Petitioners
                                                Through: Mr. MK Bhardwaj, Ms. Sanya
                                                         Narula, Mr. Parveen Kaushik, Advs.
                                                versus

                                    UNION OF INDIA & ORS.                                             .....Respondents
                                                  Through:                            Mr. Vivek Goyal, CGSPC with Mr.
                                                                                      Gokul Sharma and Mr. Aryan
                                                                                      Agarwal, Advs.
                                                                                      Mr. Athurv CRPF(Insp), Mr. Inderpal
                                                                                      CRPF, Mr. Ramniwas Yadav, CRPF.

                          21
                          +         W.P.(C) 3502/2013
                                    MOHAN LAL & ORS.                                                                .....Petitioners
                                                                  Through:            Mr. MK Bhardwaj, Ms. Sanya
                                                                                      Narula, Mr. Parveen Kaushik, Advs.
                                                                  versus

                                    UNION OF INDIA & ORS.                                               .....Respondents
                                                  Through:                            Mr. Mukul Singh, CGSC, UOI with
                                                                                      Mr. Adhiraj Singh and Ms. Ira Singh,
                                                                                      Advs.
                                                                                      Mr. Athurv CRPF(Insp), Mr. Inderpal
                                                                                      CRPF, Mr. Ramniwas Yadav, CRPF.

                                    CORAM:
                                    HON'BLE MR. JUSTICE DINESH MEHTA
                                    HON'BLE MR. JUSTICE VIMAL KUMAR YADAV
                                                                  ORDER

% 28.10.2025

1. Learned Counsel appearing for the Respondents submits that they This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/10/2025 at 22:14:45 have been recently engaged and prays for and granted four weeks time to complete his instructions.

2. List on 11.12.2025.

DINESH MEHTA, J VIMAL KUMAR YADAV, J OCTOBER 28, 2025/ps This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/10/2025 at 22:14:45