Bombay High Court
Shaila Devdasi Bhore vs State Of Maharashtra And Anr on 20 June, 2024
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-109
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 1263 OF 2023
Shaila Devdasi Bhore ....APPELLANT
V/S
State Of Maharashtra And Anr. ....RESPONDENT
None Present for the Appellant Mr.Shailesh Kharat (appointed Advocate for Respondent No.2) Mr.Arfan Sait APP for State/Respondent CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 20th June, 2024 P.C. :
None present for the applicant/respondent. Stand over to 04/07/2024 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 20/06/2024 ::: Downloaded on - 22/06/2024 01:05:08 :::