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[Cites 0, Cited by 0] [Section 46(5)] [Section 46] [Entire Act]

State of Gujarat - Subsection

Section 46(5)(a) in Kamdhenu University Act, 2009

(a)direct a local inquiry to be made by a competent person or persons authorised by the Board in this behalf in respect of the matters referred to in an application and such other matters as may be deemed necessary and relevant;