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[Cites 0, Cited by 2] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(g) in The Pharmacy Act, 1948

(g)one member to represent each [* * *] [ Certain words omitted by the Adaptation of Laws (No. 3) Order, 1956.] State elected [from amongst themselves by the members of each State Council who shall be a registered pharmacist;] [ Inserted by Act 70 of 1976, Section 3 (w.e.f. 1.9.1976).]