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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2) in Gujarat Elementary Education Rules, 2010

(2)Every school referred to in clauses (iii) and (iv) of sub-section (18) of section 2 shall maintain a separate bank account in respect of the amount received by it as reimbursement under subsection (2) of section 11.