Bombay High Court
Keyman Advisory Serviced Pvt. Ltd vs Assistant Commissioner Of Income-Tax, ... on 19 March, 2024
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-435
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 856 OF 2023
Keyman Advisory Serviced Pvt. Ltd. ....PETITIONER
V/S
Assistant Commissioner Of Income-tax, Central
....RESPONDENT
Circle - 7(1), Mumbai CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 19th March, 2024 P.C. :
Due to paucity of time, stand over to 24/06/2024. Interim order, if any, to continue till then.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 20/03/2024 ::: Downloaded on - 20/03/2024 17:40:19 :::