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Bombay High Court

Keyman Advisory Serviced Pvt. Ltd vs Assistant Commissioner Of Income-Tax, ... on 19 March, 2024

Bench: K.R. Shriram, Neela Kedar

                                                                             Board Sr.No.:-435

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 856 OF 2023

 Keyman Advisory Serviced Pvt. Ltd.            ....PETITIONER
               V/S
 Assistant Commissioner Of Income-tax, Central
                                            ....RESPONDENT

Circle - 7(1), Mumbai CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 19th March, 2024 P.C. :

Due to paucity of time, stand over to 24/06/2024. Interim order, if any, to continue till then.
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