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State of Mizoram - Section

Section 49 in Mizoram Excise Rules, 1983

49. Restriction in compounding, blending, reducing, and bottling portable foreign liquor-Licence for compounding, etc.

- Potable foreign liquor other than wines and fermented liquors shall not be-
(a)compounded, blended or reduced, or
(b)bottled,
except under a licence granted in this behalf by the Commissioner.