Supreme Court - Daily Orders
Land And Building Department Through ... vs Nathi Singh on 10 August, 2022
ITEM NO.27 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22128/2021
LAND AND BUILDING DEPARTMENT THROUGH SECRETARY & ANR.Petitioner(s)
VERSUS
NATHI SINGH & ORS. Respondent(s)
Date : 10-08-2022 This petition was called on for hearing today.
For Petitioner(s)
Mr. Atul Kumar, AOR
Mr. Rahul Pandey, Adv.
For Respondent(s)
Ms. Prabha Mishra, Adv.
Mr. Manu Bidhuri, Adv.
Mr. Ranjit Kumar Sharma, AOR
Mr. Nishit Agrawal, AOR
Ms. Kanishka Mittal, Adv.
Mr. Nirmit Bhalla, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Despite due service, no one has entered appearance on behalf of respondent No.2.
Upon hearing the Ld. counsels appearing for the parties, respondent Nos.1 and 3 are granted two weeks’ time for filing counter affidavit.
At the end of the period aforesaid, whether counter affidavits are filed or not, the matter shall be processed for Signature Not Verified Digitally signed by Indu Marwah Date: 2022.08.11 listing before the Hon’ble Court, as per rules. 17:26:43 IST Reason:
AVANI PAL SINGH Registrar