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Gujarat High Court

Bhupatbhai vs Saurastra

Author: Harsha Devani

Bench: Harsha Devani

  
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 

CA/125/2012	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

CIVIL
APPLICATION - FOR STAY No. 125 of 2012
 

In


 

SECOND
APPEAL No. 111 of 2011
 

 
 
=========================================


 

BHUPATBHAI
BANSHIBHAI VISHNU - Petitioner(s)
 

Versus
 

SAURASTRA
MEDICAL CENTER THROUGH TRUSTEE C U SHAH & 9 - Respondent(s)
 

=========================================
 
Appearance : 
MS.FALGUNI
D.TRIVEDI for
Petitioner(s) : 1, 
MR JIGAR M. PATEL for Respondent(s) : 1, 
None
for Respondent(s) : 2 - 10. 
=========================================


 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			MS.JUSTICE HARSHA DEVANI
		
	

 

 
 


 

Date
: 11/01/2012 

 

 
 
ORAL
ORDER 

In view of the fact that the main appeal being Second Appeal No.111 of 2011 has been disposed of by an order of even date, this civil application for stay does not survive and is disposed of accordingly.

[HARSHA DEVANI, J.] parmar*