Gujarat High Court
Bhupatbhai vs Saurastra
Author: Harsha Devani
Bench: Harsha Devani
CA/125/2012 1/ 1 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CIVIL APPLICATION - FOR STAY No. 125 of 2012 In SECOND APPEAL No. 111 of 2011 ========================================= BHUPATBHAI BANSHIBHAI VISHNU - Petitioner(s) Versus SAURASTRA MEDICAL CENTER THROUGH TRUSTEE C U SHAH & 9 - Respondent(s) ========================================= Appearance : MS.FALGUNI D.TRIVEDI for Petitioner(s) : 1, MR JIGAR M. PATEL for Respondent(s) : 1, None for Respondent(s) : 2 - 10. ========================================= CORAM : HONOURABLE MS.JUSTICE HARSHA DEVANI Date : 11/01/2012 ORAL ORDER
In view of the fact that the main appeal being Second Appeal No.111 of 2011 has been disposed of by an order of even date, this civil application for stay does not survive and is disposed of accordingly.
[HARSHA DEVANI, J.] parmar*