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State of Madhya Pradesh - Section

Section 34 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

34. Cheques in respect of payment of salary and fixed allowance.

- The cheques in respect of payment of salary and fixed allowance shall not be issued before the first working day of the month of following that to which the payment relates :Provided that in the event of an officer or servant finally quitting the service of the Market Committee or being transferred to the service of another Market Committee or the Government, cheques may be issued on the date of such event :Provided further that when the first day of a month is public holiday on which payment are not made at the Treasury or Bank concerned, cheques may be issued on the last working day before the holiday.