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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(a) in The Orissa Contributory Provident Fund Rules, 1938

(a)to pay obligatory expenses on a scale appropriate to the applicants states which by Customary usage the applicants has to incur in connection with marriages, funerals or other ceremonies of persons actually dependent on him;