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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(1)(c) in Sardar Patel University Act, 1955

(c)the conditions under which students shall be admitted to the courses of studies for degrees, diplomas and other academic distinctions [***] [The words 'and to the examinations of 'the University' were deleted, by Gujarat 8 of 1966, Section 19(2).] and be eligible for degrees, diplomas and other academic distinctions and the form of the certificate to be produced by a candidate for examination under section 34 and the conditions on which any such certificate may be granted;