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Andhra Pradesh High Court - Amravati

Bohween vs Subhash Street on 26 February, 2026

IN THE HIGH COURT OF ANOHRA PRADESH AT AMARAVAT
(Special Original Jurisdiction}
: PRESENT:
THE HONOURABLE SRI DHIRAJ SINGH THAKUR, THE CHIEF
JUSTICE
AND
THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO
WRIT PETITION No. 29433 of 2023 ALONG WITH W.P Nos 30215,
SUS7S, 30397, 31964, 39036, 33224, 33972 OF 2023; $08, 2033, 2034,
2002, 5250, 10326, 26608, 28729, 28737, 30954 OF 2024

WRIT PETITION NO: 39735 OF 2025

Between: -

i. i ¥ Chandra Sekhara Reddy, Syo. LV, oubba Reddy, Aged about 54

-Ollege, Curbum, Prakasam District.

s. RP. Venganna, S/o. PL Krishna Murthy, Aged about 54 years,
Uomduniar Lecturer in Sericulture, Government Jurier Callege,

a oy

S.Vilaya Vani, Wio. P Venganna, Aged about 53 years, GeccJunior

bos

Lecturer in Sericulture, Government Junior Callege, Nandikatkur,

o~

Gee Junior Lecturer in Computer Solence & Engineering (CSE)

=

Government Vocationat Junior Cofleae, Bios amp, Kurnodl,


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48. S.Sanaulla, Sia. S.Alam Saheb, Aged about S5 years,
GceJunior Lecturer in Sericullure Gavernment Junior College

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oys), Nadin, Sri Satyasal
18, MLO. Brahmanandam, So. M.D. Lingglah, Aged about $9
years, Ono uniar Lecturer in Mechanical & Auto Mobile
Engineering, Government Junior College, Atmakur, Nandyal District.

Ve. Pe. Ravi Rumar, S/o. P. Nagendra Rao, Aged about 53 years,
Osclunior Lecturer in. Sericulure, Government durior College,

Atmakur, Nandyal District.

18. (. Thirumaleswara Reddy, Sfo. O.V. Siva Reddy, Aged about

Sf yeers, OecJunlor Lecturer in Mechanical & Automobile

Engineering, Government Junior College, Nandikotkur, Nandyal
District

Ww, G.Prakasa Rac, Sfor.G. Ch Subbaiah, Aged about 54 years,
Oncuunior Lecturer in Mechanical & Autornoblle Engineering,
Se vernment Junior College, Srisallam Project, Srisallam, Nandyal

20, 5. Shankerappe, Sfo. B.Peddanna, Aged about 54 years,

Goec Junior Lecturer in 'Sericullure, Government Junior College,

ai, &.Prabhakar, S/o. A.Nanumantappa, Aged about 55 years,
Gece Junior Lecturer in Electronic Engineering Technician
Government Junior Callege (Girls}, Hindupur, Sri Satyasai District,

22. KY. Prasad Reddy,Svo, K Narayana Reddy, Aged about 58
years, Ooo Junior Lecturer in Sericulturs, Government Junior
Sollee, Uravakonda, Anantagur.

23. UN. Jagadeash Babu, S¥o. DO.N. Naga Raju, Aged about S4
years, Dorm Juror Lec fturerdn Cammerce (0.4) Government Junior

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Vocational College, Kuppam, Chitloor District.


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Paition under Ariche 220. of the Constiiution of india is fled praying

that in the circumstances sta 4 ite affidavit filed therewith, the High

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Court may be pleased to issue. a aw or direction more parhouiariy in th
nature of Winit of Certiorarl, cating for all cammected records including ine
impugned provisions of Section 3 Sub-Section (3) of Andhra Pradesh
Regularization of Garvioes of Contract Employees, Act 30 of 2023 so far as
exuding fhe Part Time Junior Lecturers (VocationalyPettioners for
reguiarization and aiso the G.C. Ms No.i14, Finance Depariment, dated
16.2023 so far as in not oxipnding the benefit af regularization in
respect of contract Jurfer Lecturers onfy and in denying the regularization
to the Petitioners who are Parke Time Junior Lecturers (Vocational)
legal, improper, unjust, arbitrary, ao rational and violation of Articles 14
and 16 of the Constitulion of india and further direct the Raspondenis Nol
fo § to regularize the services of the Part Time Junior Lecturers oriar to the
Junior Lecturers anpoinfed on contract basis with all consequential
benefits including pay scales, Seniority and other emoluments ets.
iA NO: 2 OF 2023

Petition under Section 1&1 CPC is filed praying that in the

circurnsiances slated in the affidavit Med In support of the writ petition, the
righ Court may be pleased fo direct the Respondents Noa.t to 8 fo
regularize the services of the Pati Honers as Part Time Junior Lecturer
(Vocational as was done in case of regularization of the cortract teachers,
forthwith, pending disposal of the Writ Petition No. 28193 of 2023, on the
IA NO: 3 OF 2623

Petition under Seotion 1S) CPO ie fled praying that in the

crcumetances stated in the affidavit fled in support of fhe writ petition, the
High Court may be plcased to direct the Respandents Nai to & not to AN

up the regular vacancies in which the Pelitioners are working as Part-Time

.
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WRIT PETITION NO: 30273 OF 2023

Bohween:

hauls

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B Venkata Ramana, S/o B. Sanyasayya, Aged §5 years, Junior

Lecturer, Govt. Junior college, Sheemunipainam, Rio DIN. 15-12-

58, Nookgiamma Temple Street, Bheemunipainam, Visakhapatnam

Cistrict

MOV. Satyanarayana, Sic M. Subba Rao, Aged 55 years, Junler

Lecturer, Payakaraopela, R/o D.No.6-13-194, Palhabazar Street,
Nobbariihota, Tuni, Kakinada District

Y. Appalanaidu, Sfo Late T. Pydithalli, Aged 55 Years, Junior
Lemurer, Govt Junior College, Chodaveran, Rfo DLNo. 1 8-G&8t,
Malai Nagar Colony, Chodavaram Village, Anakapalli [Netrict,

J. Bala Krishna Reddy, So J. Narayana Reddy, Aged 58 years,

Jurdar Lacturer, Govt Juni fae College, V. Madugula, Rfo 0.No.6-4,
Saisrinivas Enclave, Maddi Hapa vem, Visakhapetnan.

0. Roteswara Rao, S/o D. Chinnam Naidu, Aged a8 Years, Junior
Lecturer, Govt Junior Calle ge, Chodavaram, Rio DLNe 18-152,
Nolaveedhi, Chodavaram \ileage, Anakapalli Distric

Ch. Bhanoji Rao, Sfa Ch. Madhusudana Rao, Aged 55 Years, Junior
Lecturer, Govi Vocational Junior College, veep PURO
D.No.8-2/20, Flat No.405, Vasavi Enclave, Bakkannapalem, Nec

4

Vo Saraia, Wro S. Mohan: Kumar Meiu, Aged §5 years, Junior

we

eeturer, Govt. Junior Coflege, Bheemunt ipainam Rio DUNO) 1-383,

VS

Subhash Street, Bheemunt pat nam, Visakhapainam Cistrict

c

8. Govinda Rac, Sfo B. Akku Naidu, Aged OS Years, Jurior Lecturer,

fain

Gov Junior College, Anakapall, Ryo  Turnmikapalll
Jagannadham Layout, don. aivalayam, Kothavalasa Visianagaram


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Raiiion under Articie S25 of the Gonstiution of india is Hed praying
that in the clrourstances stated'in ine affidavit Hed therewith, the High
Gauri rriay De pleased to issue 2 appropri te writ, order or direction mare
particularly one in the nature of wr f of Certioran, calling for all cannected

rscards relating to provisions of Gub-Sections (3) and (5) of Section 3 af

stn,

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he Andhra Pradesh Regularisation of Services of Cantract Employees Act,

ote

2022 (Act No.30 of 2023) in sa far as excluding the Vocational Junior
Lecturere/petitioner for regularization and also G.O.Ms.Ne.ti4, Finance
Department daled 21.70.2023 inuso far as nat extending the benedit of
regularization in respect of Junior Lecturers (Vocational) working on
Minimum Time Seale basis and in. denying the regularization to the
peltioners who are Junior Leoturers (Vocational) as Hlegal, improper,
urfust, arblirary, irrational and violative of Articles 14, 1€ and 34 of the
Gonstiufion of india and further direct the respondents fo regularise the
services of the paitioners as Junior Lecturers with effect frarn thelr infflal
dates of appointment with all consequential benefits including pay scales,
seniority and other amoluments, -ete., before considering the cases of
Contract Lecturers.

iA NG: 2 OF 2023

circumstances stated in the affidavit fled in support of the writ petition, the
High Court may be oleased to. Stay ali further prooeedings of G.O.Ms.
No.i?4, Finance Depariment dated 21.10.2029, pending dispogal of the
Wint Petition No. S02173 of 2023, onthe file of the Hon'ble High Court.
IA NO: 2 OF 2024

Petition under Section 191 CPC is Hed praying that in the

circumstances stated in the affidavit fled I support of the writ petitian, the

High Court may be pleased ta suspend the Circular OL 73.12.2023 in se far


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WRIT PETITION NO

30273 OF 2023

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5. JV Krishnaiah,  Sio. Subbarayudu, Age <8 Years, Occ.

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Unemployee, R/o. Vanthatipal Fost, Sridavatam Mandal, Nadapa
CHatrict

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Lal, Sfo Chant, Age 24 years, Occ. Research Sohalar, Rio 6-

ton}
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TOA, Basivireddypeta, Peddapudi (Mandal, East Gadavari District

& G Mohan, Sfo Manohar, Age 80 years, Oec:. Research Scholar, RYo

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910-2, Pusapatirega (Manda}, Vizianagaram District.

& S.Rayamma, S/o Balaralu,, Age S2 years, Coo Research Scholar,
Rio 8-144, Upparanalll, Ananthapur Mancal & District.

+O. Yo Narendra Kumar, Sfo Narsaiah, Age 35 years, Gec:.

Research Scholar, Rin 1-S2, Racheria (Post, Vilage, Mandal),
Prakashan District, ah
Tt ChSal Krishna, Sfo Kondal Rac, Age 32 years, Occ.
Research Scholar, RYo 2-74, Muppavaram (Poet, J. Pongury
(Mandal), Prakasharn District. :
12. PStavani Kumar, Dyo Subba Rao, Age 33 years, Sem.
Research Schalar, Ris -Peddapainam (Post Machilipainair
(iviandal), Krishna Districh .
13. Thadepaii Karthik Sal Ram, Sfo Srinivasa Reo, Occ.
Unempioyse, Rfo 2-116, SVVS.S. Fanoy, Dhanugudem Road,
, Petilioners
AND
1. The State of Andhra Pradesh, Rep. by Hs Princigal Secretary fo
Government, Finance {HR- hy PLG & Policy Department, Secretariat,

Velagapud, Guntur ONstrict, .

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Fhe Government of Andhra Pradesh, Reo. by Principal Secrelary fo
Government, Higher Education Department, Secretariat, Velaqapud),

Caurtur District


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§ Further ¢ declare that G, ay Ms. No. Ji4 dated 21.10.2025 is also fiscal

and arburary and therefore same is Hable fo be set a side.

IA NG: TOF 2023 :
Pattion under Seclian 737 CFO is fied praying that in the

Ee

igsumstances elated in the affidavit Hed in support of the writ petition, the
High Court may be sleased fo suspend the operation of the impugned
G&.O.Ms. Ne tid dated 24.70.20 23, pending disposal of the Wnt Peflion
No.20273 of 2023, on the fie of the High Court.

The petition coming on for hearing, unon perusing the Petition and
tne affidavit fied in ee inereot and the arder of the isn Cc
O8.01 2024, 12.08. 2024, 23.02 2024, 22.03 2024, 18.04.2084, 02.08 2024,
O8.0F S024, 20.07 2084, 10.09.2024, 17.05.2025, 24.04 S025, 33.08.2095,
eV.UF 2025, 18.08.2025, 18.99.2025, 16.10.2085, 18.47.2085, V4 12.8088
& 29.01.2625 mad & herein upon hearing the arguments of SriSrinivasa
i

oe

us

BOE

Rao Madiraju, Advocate for the Petitioners, GP for Senidce

Respondent No.1, GP for Services Ni for Respondent No.2:

WRIT PETITION NO: 30397 OF 2033
Between

1. V.Padmanabha Reddy, S/o. V. Krishna Reddy, Aged about SY years,

Occ. Junior Lecturer in Civd engineering Technician, Governme

& A.Srinivas, Sfp. A.Rrishna Murthy, Aged about 58 years, Oce. Junior
(Boys), Oharmavaram, Salyasal District
a. KR. Sreenivasulu, Sfo. «.D. Thiremanna, Aged about 59 years, Cer.

Juror Lecturer in Medical Lab Technic man, Governrrusnt dunier

-lege, Kalyandurgam, Ansnihapurt strict,


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axndiuding the Fart Time Junior Lecturers (VocationalyPettioners for
requiarization and alse the G.O.AMis.No.714, Finance Department, dated
21.10.2023 so fer as in not extend ing the benefit of regularization in
reepect of contract Jumior Le cures ely and in denying the regularization
ta the Pettioners who are Part Time Junior Lecturers (vocational) as
Hregal, impraper, unhust, sent rational and violation of Articles 14 &

16 of the Constitution of india and further diract ihe Respondanis No.7 fo &

in reguiarize the services of the Pari Tire Junior Lecturers prior to the

Junior Lecturers appcinted on coniract basis with all consequential

benefits Including pay scales, Seniority and other emoluments ate,

iS NO: 2 OF 2023

Petition under Secfion 184 CPC is fled nrayingg that im the

mircurnstances stated in the affidavit fled in support of the wrif petition, the
High Court may be pleased fo oirect the Respondents No.l to & t
requiarize the services of he Pettones as Fart Time dunior Lecturer
(Voostional as was dona in case of regularizati ion of the contract leachers,
forthwith, pending disposal of the Writ Petition No. SQA87 af S625, on the
JA NO: 3 OF 2023

*

ireumstances stated in the affidavit fled In suoport of the wrif pelifion, the

righ Court may be pleased to "res he Respondents Noli to 6 net to An

up the regular vacancies In whichithe Petitioners are working as Par-Time

Lecturers for the last more thar 730 years, forthwih, pending disposal of the
Wirt Petition No. 30097 of 2023, on: fhe file of the High Court,

The petiien coming on for hearing, upon perusing the Pelltian and

the affidavit fled in sunpert thereeaf and the order of the Bios Gout, dated


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Patiianars

AND


.

7. The State of Andhra. Pr sdesh, Rep by Chief Secretary fo
2. The State of Andhra Pradesh, Rep by iis Secretary to Government,
Legal and Legislative Affairs and Justice, Law Depariment,
Secretariat Bulldings, Velagapud!, Amaravethi, Guntur District.
Andhra Pradesh. 7
3. The State of Andhra Pradesh, Rep by its Princizal Secretary,
Depariment of (F & PP}; nance and Planning, Secretariat Buildings,

Velagapudi,
Respondents

Patition under Article 226 of. the Canstitution of | ig fled praying
that in the circurmefances stated in the affidavit fled therewith, the High
Gour may be pleased to issue @ wril, order or direction more particularly
one in the nature of WRIT OF MANDAMUS Declaring the Section 3 of
Chapter] of Andhra Pradesh Reguiarisation of services of Contract
mrnployees Act, 2023 (Act 30 of 2023), Dated. 20.10.2023, is Null and Vaid,
Wtra vires, Unconstitutional, without Legisigiive competence and violative
of Aries 14, 16, 27 of Constitution of India and Set a aside the same and
also declare the G.O.Ms Noii4; Dated. 21.10.2023 issued by the 3°
respondent is Hleaal, artiirary and set a side the same and Consequently
direct the respondents not to requiarize the services of the contract
employees pursuant to the above Act 30 of 2023 and G.O.Ms Ne. V4,
Rated 27.10 2023.

IANO: 2 OF 2025

HYCUMSlaNces Stated | in the affidavit fled in suppart of {he writ petition, the


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& Pola Venkata Goo Krishna, S4o Late Ohine Satyanarayana, Aged
about SY years, Cec. Junior Lecturer, Government Junior College,

Baliipeta, Parvathinuram Manyam District

ox

Naripireda: L. T Murali Manohar, S/o K. Rama Rao, Aged about a3
years, Oco. Junior Lecturer, C.KM Government Junior Gols Bde,
Nellirarie, Vigianagaram District

a

é. Pali Ohananiaya Naidu, Sfo Sreeramulu, Aged about 58 years, Occ.

Virianagaram Distrie

H

&. Kale Govinda Rao, S'o K. Ramu Naidu, Aged about SY years, Gee.
Juric Lecturer, Government Junior College, Srungavarapukota,
Visisnagaram District |

%. &.Y Sanyesal Rao, S/o Late.s 2. Narayanapoala Naidu, Aged about 58
years, Osco. Junior Lecturer, Government Junior College,
Gajlapathinagaram, falapagaram District

WG MUS S. Varma, S/o Banga ar Rai, Aged about 85 years, Occ.
Junior Lecturer, Government dunier College, Paderu, Allur
Stherama Raju District

ne B. HR. V Sambrajyarn, Sfo B. Same! John, Aged about 9)
years, Occ. Junior Lecturer, Government Junior College (8), Kadir,

te. Surikara Venkata Ramana, S/o S. Appala Naidu, Aged about
oo years, Oce. Senior _ instructor, Government Junior College,
Gajanathinageram, Viglanagaram District

13, M. Siva Sankara Reddy, Sfo &. Rama Krishna Reddy, Agad
about S3 years, Gee, Senier instructor, Government Junior Coll HES,
Atrmakuru, Narrival Distric

Fatitionars

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conseqduenty direct the Responders No. 7 fo 8 to regularize the services
MW the Peticnere who ere working as Part Time Junior Lecturers
Vooational, Senior Instructors prior to the Junier Lecturers aponinted on
contract basis with alfc onsequerti benelhiis induding pay scales Seniority
ang other eroluments

iA NOo 7 OF 2023

High Gourt may be pleased to direct the Respondents No 1 to 6 not fo fi
p the regular vacancies in which the Pelloners are working as Fart Time
Junior Lecturers Vocational and Senfor Instructors in their respective
colleges, pending disposal of the Writ Petitinn Ne. S3038 of 2023, on the
iA NO: 2 OF 2025
Fettion under Section 157 CPC is filed praying that in the

crcumstances stated in the affidevil fled in suppert of the writ petition, the
High Court may be pleased to stay of all further proceedings in pursuance
of Act 20 of 2023 and G.C-Ms.No.i14 Finance Department, dated
27.10.2022 including regularization of Contract Junior Lecturers, pending

disposal of the Writ Peliilon No.$S036 of 2023, on the fie of the High

The petition coming on for hearing, upon perusing the Feltion and
the affidavil fled in si ee thereof and the order of the High Court order
2025 & 29.04.2086 made ner ain and upc hearing the arguments of

ai Tadd Nageswara Ra Advocate for the Petitioners, Governmerdt


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8. Drlinimad: Satish RUMar, S/o. U.Narasinna Rao, Age 48 years,
Working as Assistant Proi FResor, CSE. Depariment, Achar ya

Nagariuna University, Nag 3a juna Nagar, Sunfur-S22510

Pp "Yuganohar Reddy . Bie. P. Satyar arayana, Age 37 years, Working

as Assistant Professor, CSE. Department, Acharya Nagariuna

University, Nagariune Nagar, Guntur-S22510
as Assistant Frofessor, E.C.E. Department, Acharya Nagariuna
University, Nagarjuna Nagar, Guntur-S22510

VW, OrAkhile Jhon Daviurl, Wo. D.Samusl Joon, Age 398 years,
Working as Assistant Professor, E.C.E. Department, Acharya
Nagariuna Univeralty, | Nagarjuna Nagar, Gunteae25 70

12, DP Ohana Lakshrri, "ywe.P.Mema Sundara Rao, Age 44
years, Working as Assistant Professar, ECE. Department, Acharya
Nagarjuna University, Nagarjuna Nagar, Guntur-522510

13. Orch. Dima Sankar, WioCh.V.S.9.Prasad, Age 35 years,
Working as Assistant Frofessor, E.C.E. Department, Acharya
Nagarjuna University, Nagaduna Nagar, Guntur-22916

V4. Dr.o.Naga Kishore, W/o. Bhavanam Anjaneya Reddy, Age
a? years, Working as Assistant Professor, EGLE. Depariment,
Acharya Nagariuna University, Nagariuna Nagar, Guntue-S22510

1S, Dek Lakshmi Bhavan, Wo. K Babu _ » B98 3? years,
Nagarjuna University, Nagariuna Nagar, Guntur-S22510

16. Drk.S Rajasekhar, SYo. K.Gandhi, . Age 40 years, Working as

Asastant Frofessor, ECE, Depaerivrent, - Agharya NSQa une

University, Nagariuna Nagar, Guntur-Sos810


- oye et > rin on baa 7 . .
Fg te eer ny e 455 ee tt £54, 2 a a , . y ;
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2a NM Sreedevi, Vso. KJaynal, Age 44 years, Working as Assistant
Professor, Mechanical Denartrnent, Acharya Nagaruna University,
Nagarjuna Nagar, Gaurfur-622570

Zi. Or RViaya Prakash, Sic. R.Papa Rao, Age 36 years,
Working as Assistant Professar, Mechanical Department, Acharya
Nagarjuna University, Nagariuna Nagar, Guntu-S22510

ee, Or7 Suseela, Wo. T.krishmna Mohan Das, Age 42 years

3S

Working as Assistant Professor, Mechanical Depariment, Achary

Nagarjuna University, Nagatuna Nagar, Guntur-822510

os

29. OT V.Pradsep Kumar, S/o. Lakshral Narasimha Rao, Age 5

years, Working as Assisiant Professor, Schence and Humanities

Mathematics) Deparment, Acharya Nagaruna University,

Nagarjuns Nagas | Gurtur-Seesto

30. Dr A JV Radhika, S/o. A.Rama Rao, Age 47 years, Working
as Asgisiant Professer, Science and Humanities (Mathematics)
Department, Acharya Nagarjuna University, Nagarjuna Nacar,
Guntur-S2Z510 .

34, Dr MoRamya Prasanthi, Wo. M Satyanarayana, Age SS years,
Working as Assistant -Professer, Sclence anc Numanities
nem t Deparinent Acharya Nagariuna University, Nagaruna

esate

33. Dr Suneetha, Win Y Sambasiva Rao, Age 414

Pee eete
ye pe)

@

Working as Assistant Professor, Selence and Humanities (English)

Department, Acharya Nagarluna University, Nagarluna Nagar

fr: ' AAG
Gsuntur-Se2519

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SQ. OrD Sumaiatha, Wis D. Rabi, Age 42 years, Working as

Assistant Profeasor, Science and Humanities (English) Department,

Acharya Nagaruna University, Naganuna Nagar, Guntur-S22570


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. Dawakar Kanata Raju Age 3?

A? Kanakaraju Vilaya Kis!

Mharmaceutical Scienass Ac harya Nagariuna University, Nagarjuna
Nagar, Guntur-h22510

43. OrDusrinivasa Rao, Sic. D.Sambasiva Rao, Age 44 years,
Working as Assistant Professor, ANU College of Sciences
{Biotechnology}, Acharya Nagarjuna University, Nagarjuna Nagar,

Countur-522570

Aq. N.Visya Sree, Wiso. nN. Jeeva Ratnam, Age 41 years, Working
as Assistant Professor, ANU Collage of Sciences (Biolechnsiogy),
Acharya Nagarjuna Uni ersity, Nagariuna Nagar, Guntur-d22570

$3, Deo iar, S/o. Chench aiah, Age 43 years, Working as

Assistant Professcr, ANU "Col ege of Science (Nanotechnology),
Acharya Nagarjuna University, Nagarjuna Nagar, Guntur-822810
46, DrSyam Sunder Majety, S/o Sambasiva Rao, Age 29 years,
Working as Assistant Professer, ANU College of Sciences
(Nanotechnology), Acharya 'Nagarjuna University, Nagarjuna Nagar,

Guntur-S22570

"
oe

ay, Dr Basavaiah Chandu, Sic. Nagabhushanam, Age 40 years,

ees

Working as Assistant Professor, ANU College of Sciences

ane'se nneiesy) Acharya Nagaruna Universily, Nagarjuna Nagar,

4S. Drv.Amarendra Babu, S/o.VVitlal Rao, Age 46 years,

Working ae Assistant Professor, ANU Callege of Sciences
(Mathematics), Acharya Nagarluna University, Nagariuna Nagar,
Surfur-Se2510

49. DrRatna Kishore Namburu, Sfo.Prabhakar Rao, Ags 42

years, Working as Assistant Professar, Department of Commeros


am) Busmess Acdrrinistration Acharya Nagarjuna University,
Nagafuria Nagar, Guntur-522510
&Q. ir. Prasanna Kumar, Sfo. N. Kishore, Age 42 years, Working
Nagariuna University "Nagatie una Nagar, Guntur-5s2570
| Petitioners
. AND

1. The State of Andhra Pradesh, rep. by ffs Principal Secretary to
Goverment Higher Education GUE} Dest. AP Secretariat,
2. The Acharya Nagariuna University, Rep. by Hs Reolstrar, Nagariuna

Nagar Guniur

3. The Siete of Andhra Pradesh, rep. by is Principal Secretary to
Government Finances, a" Manning and Policy} Dept,

fn 2 oN

Respondents
thai in te ciraumistances stated in the afidavil fled therewith, the High
Court may be pleased to issue a Writ, Order or direction rnore in the nature
W Mandamus declaring Sub Section G)}) of Section 3 of The Andhra
{Act SO af 2023) published in the Gazette on 30. 10.2083 and Parad of
%.0.Ms.No.di4 Finance (HRJ, & Sanmng and Policy) Dept dh20 10 2023
parmiliing requiarization of contractual ernployees working as on 2.6.2014
in Government Departments and not extending the sald oenefit of

ecuietates of contractual employs eas working in the Uriversiias ike the

SB
hy

: a x


ciferently and not treating their appointments as substantive in nature

inscite of subjecting them to selection grooges before duly conatituted:

selection committees as Niegal, arbite 'ary, discriminatory and in violation of
Articles 14, 18, 21 and SQA) of Consti tution of India and consequently
declare thet the pelitioners are entitie d for requiarization of their services
either treating ther on par with confactial employees working in
Government depariments or an the "basis of thelr appointments made on
substantive basis with all consequential attendant benefits In the Interest of
justice,

lA NO: TOF 2023

Petition under Aricle 226 of the Constitution of India is Aled praying

that in the circumstences stated. in the affidavit Hed therewith, the High
Court may be pleased fo issue Interim D Oirection directing the Respondents
io continue the services of the pattioners i 7 the faculties in which they are
working under the resnorick ents, pending disposal of the above
W.P.No.38224 of 2023, on the file of the High Court.
[A NO: 2 OF 26023 oe

Petition under Section 151 CPC ie filed praying that in

aroumstances stated in the affidavit fled in sunport of the writ petition, the

High Court may be pisased to issue interim Direction dire ecting the

Respondents not to finalise the recruitmenis fo the extent of the posifians

of the petifioners notified in Recrui tment Notification di 31.0. 2023. nanding
eposal of the W.LS_No 35234 of 2028, on the fle of the High Court,

The petition corning on for rhearing, UPON perusing ime Petiion anc
ihe affidavil filed in support thereof and the arder of the High Court, dated
O8.OF 20284, 12.02 2084 23.02. 2024, 2 2e OS. 2028, 18.04. 2084 OF 05.90
OG.O7 2084, SC.OF 2024 10.09.9084 47.03. 2U8S, 27.04. 2085, 25.06 2085,
SU OF 2028, | VEO8.2025, 18.09 2025, 16.10.2025, 13.11.8088, 14.12.2095


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2

g.

Pushadgpuvarl Street, Gehind-Raiesh Theatre, 10th Ward, Repalls,
M.Lucy Sakunda, Wo Madhu Babu, aged about S54 years, Occ.
Jumor Lecturer in Sericulture, Ryo Flat Noidd, Amrutha Sai
Apariment, Teachers Colony, Padili Road, Darsi, Prakasam District.
Poithaners
AND

he State af Andhra Pradesh, Rep. by iis Pri, Secretary, Finance
am] Planning, Secretariat Buildings, Yelagapuci, Amaravat, Guntur

DuStrict. |

The State of Anchra Pradesh. Rep. by ifs Pri. Secretary to the Govt,

echool Education, Secretariat Buildings, Velagapudi, Amaravall,
Countur UNetrict,
The Commissionar of intermediate Education, Andhra Pradesh,
The Risgional Joint Director, intermediate Education, Guntur.
The rine Govt. Junior, Collage, Repalle, Guntur Oistrict, Now
Magatia Distric
He Principal, Gaye. Vooational Junior College, Guntur, Gunfur
Chstrict
The Frincipal, Gavernment Junior College (Girls), Chirala, Prakasam
District, now Rapatia Distric ch.
The Principal, SRR and EVR Govi. Junior College, Vieyawada
Krishna District, Now NTR District.
The Principal, Gevi. Junior Uollege, Vinukonda, Guntur District, Now
Painadau District

The Principal, Govt. Junior College, Sattenapalll, Guntur
isiiict, Now Painacdu Disinad,

The Principal, Govt. Junior College, Darsi, Prakasam UNstrict

Respondents


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up the regular vacancies in which the Petitioners are working as Part Time

Lecturers for the last more than SO years, forthwith, pending disposal of

x

WER_No S3372 of 2023, on the fle of the High Court.

The pelition coming on for 'hearing, upon perusing the Pefition anc
tha affidavit filed in support theredf-and the order of the High Court, dated
09.07 2024, 30.07 2024, 10.09.2024, TP O03. 2085, 27.04.2025, 23.08.2025,
21.07 2025, 18.08.2025, 18.09.2025, 16.16.2025, 13.14.2085, 11.12.2025
& 28.01.2025 made hersin upon hearing the arguments of
SRLA RAJENDRA BABU Advocate for the Petitioners, GP for Services |

for Respandant No.1 and GP for Services If for Respondent Nos. to 4:

WRIT PETITION NO: 508 OF 2024
Between: :

i. Shaik NB Khesin Vali, S/o, Shaik subhan, Aged aboul. 34 years,
Ooo Un Employee, Rfo D. No. 7-2-237/127, Deena Devi Colony, 3nd
Lane, Vasantherayapuram Water Tank, Guntur, Guntur District,
Andra Fradesh-S522002. .

é2. Gokavaisa Chiranieevi, Sfo GokavalsaRaminaidu, Aged about 24
years, OcoUin Employee, Rio D. No. 1-1S7/A. BC Colony, Folaki
Village, Polaki Mandal, Srikakulam, Srikakulam Oistrici, Andhra

Sas

Selagam Rajiesh, S/o Belagam Ramesh Sabu, Aged about 29
years, GaaUn Employee, Rfo D. No. 847, Venukotavarl Street,

Parvathipuram, Vizayanagaram. District, Andhra Pradesh-5 35501.

© .Narasimhulu, S/o C Chirinaanianeyulu , Aged about 34 years,
Osolin miniployee, Rio D. No.g-58, Bornmeparthi Vilage, Raptadu

Mandal, Arianthapuram ONetrict, Andhra Pradesh-SiS7 29.


Yarabati Sarath Kurnar, S'o. Ravanayya, Aged aboul 23 years,

RY

"3

» PP Shiianers

Y. The State of Andhra Pradesh, Rep by nief Seorsiary to
Government of Andhra Pradesh, Secretariat Buildings ,Velagapuci,
Ameravathi, Guntur Cnstris. ; "Andhra Pradesh.

2. The State of Andhra Pradesh, Rep by ifs Secretary to Government,

Legal and Leqisisive and Jusfice, Law Depagriment,
Secretariat Buildings, Velaganucl, Amaravathi Guntur District.

Andhra Pradesh.

' Why Uk dente ae ri S32 per oy eb SF te eg
S. The Stafe of Andhra Pradesh, Rep by Hs Principal Secretary,

Bulidings, Velagapud!, Ameravathi, Guntur Districl. Andhra Fradesh.

oRaspandants

Petition under Article 228 siftution of india praying that in

the clroumsisnoes stoted in the alicavil fled therewith, ihe High Court may
be gisased fo issue a wri,
nature of WRIT OF MA

Reguigrisaiion of services of Contract Emmoyees Act, 2023 (Act 20 of

ection more oarticuisny one in the

i a oN Sha ore Seog es wh
Jeclaring The Andhra Pradesh

2023}, Dated ZO. 1G. 2025, is Ne a and Vow, Ultra vires, Unconstitutional

without Legisistive competence and violative of Articles 14, 75, 23 ay
Constitution of India anc Sef a aside the same and siso declare the
G.O.Ms No.id4, Dated 3¢.70.2022 and Cir, Memoa.No 2000702 /F INO

"i
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Respormdenti is Heya, artirary and

diract the respondenig not in fequiarise the services of the contract


Dated. 27.10.2023 9 and Can Memo. No 20997 02/F ING1-HROPDPP
(OCEVSs/2023, Dated 13.12.5 2023
IANO: 2 OF 2024

Patition under Section 7

24

2

&

g

£ CFO is fled praying that in the
in Support of the petition, the High

cicumstances stated in the affidavit Head i
curt may be pleased to Silay the operation of the Andhra Pradesh
services of Contract Employess Ack, 2023 € Act 30 of

2023), Dated 20.10.2023 and the ¢ G.OMs Not i4, Dated 21.10.2023 and
Ole. Memo. No 20u9702/FING1-HROPDRP OCEYVSS/202 3,
Dated. 13.72.2023, pending disposal of WP 508 of 2024, on the fle of the

The petition coming on for hearing, upen perusing the Petition and
ihe affidavit Hed in support thereof and the order of the High Court, dated
08.079 2024, 12.08.2024, 23.02. 2024, 2 203.2024, 18.04 2024, 02.08 2024,
09.07.2024, 3 30.07 2024, 70.08. 2024, 77 OS. 2025, 21.04.2025, 23.08. 2025,
Si.OF 2025, 18.08.2028 18.09.% 2025, 16.70.2028, 15.17.2085, 11.12 2025
& 29.04 2028 rade herein upon-hearing the arguments of SRI SUDHIR
MATTEGUNTA Advocate for the Petit oners and GP FOR SERVICES }, for

the Respondents:

WRIT PETITION NO: 2038 OF 2624

Sahween:

. KB Harinareyana Charyulu. Sfolate K. Ranga Charyulu,
Rio, GUC, Kotaurtie, Anakapaii District

L. Venkateswara Rao, WO. Late L. Dangah, QcoJuniar Lecturer,

fu

~~
2
3

aodiogy GATS) Aged akout 57 years, Rfo. D.No.1-7, Bandar

Road, Chalapalll, Krishna District.


. oN . el yan key gem, re xe F ayy pe Yee es © . fae

ra
canamics (MTS} Aged about 56 years, Ris F.No B-

rt

Leoturer,
a

as

S:odavan Distric

wes) "980 about 53 years, Ria SDS Government Junior

dd. venor, SfoJ SN Murthy, Occ Junior Lecturar, Cherustry

Kottapeta, Dr BR. Ambedkar Nonaseerma District,

YF. Rainamani, Oo. 7. Shasker Rao, Oondunior Lecturer,

Juror Caslege, Nusvid, Blur District,

5. Narise Rao, Sto, Gangisettl, Occ: Junior Lecturer, Mathernatics

{MTS}, Aged about S&. years, RyYo. Appananpall, Near

Rama@layam, Mamidikudury Mandal, |

Y. Majikariuna Rao, Sfalais Narayana Swamy, Aged about 85

years, OGocJunior Leciurer, Botany (MTS), Ryo. Government

Junior College, Veeragatiam, Parvathipuram, Manyarn Dist!
Pativioners

AND

The Stale of Andhra Pradesh, . Represented by fis Principal

oecretary, School Eduogfion @ £.) Department, Velegapudi,

=ducation, Thadepall, Guntur
Lusirict,

The Regione' Joint Cxrector, intermediate Education, Zones] and


The § Principal, Government Junior Caliege, » Kotsuratia, Anakapall

District,

fe.

5. The Principal, Government Jdunier Colle ege, Pamarru, Krishna
Godavari District,

Jangaraddigudem, Efuru District,

8. The Principal, Government Junior Collegs, Kothaceta, Or. A, RB.
Ambedkar Ronaseerma District.
G. The Principal, Government Junior College, Nuzvid, Ehuru District.

TH. The Princicad, Gevernmant Junior Gollege, Veeragattam
Parvathiquram Manyan District
Respondents
Petition under Articole je 220 ofthe Constitution of India is Hed praying
thal in the circumstances stated in the affidavit fled therewith, the High
Court may be pleased fo issue a writ order or direction more partic ularly
one in the nature of WRIT OF MANDAMUS to dec slaring the Sub Section 1
af Section 3 of The Andhra Pradesh Reguiarizalion of Services of
Gantractuel Employees, Act 30. of 2083 vide Gazette notification date
20.10.2023 and Para 4 of G.O.Ms.No.144 Finance (HPCEPg. and Policy)
Deparment df 21.10.2023 in regularization of contractual ernployess
working as on 02.06.2014 in Government Departme nis without including
the peltioners nomenclature as the petitioners are working right frarn 1994
tO 7953 (Le, 30 years} as Junior Lectur rere (P T} General Stream with MTS

(Pay + DA} and issued consequential G.O.MS.No.5 Finance (HRP.

¥

Sot
"sete

and Policy} Deparment dated 19.01.2024 reguiarizing the services o
conact lecturers who were appointed afer 1d years of the petdioners

appointment and net regularizing the petitioners services is cor nirary fo the


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WRIT PETITION NGO: 2034 OF 2024

Between:

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WEES. Kalyandurgam Mandal, Ananthapuram District.
N. Surya Narayana, S/o. Late N. Harurnanthu, Oce. Junsor Lecturer,
Civics (MTS), Aged about 59 years, R/o.D. No. 18/986, Neeruganti
Street, Ananihapuram, Ananthapurarm District.

Sa
:

Lecturer, Hind! (MTS) Aged about SY years,

A
x
o
o
ze
me
op

Thagate Street, Dharmavaram, Sri Satya Sai District.

G, Ravi Prabhas, S/o. Late G. Subhakar Rao, Occ. Junior Lecturer,
ristary (WTS), Aged about 55 years, Ris. HINo 60/1 12432, Subhash
Nagar, Rurnool, Kurnool District,

PR. Ameerulla Khan, Syo. Late fF Rasoo!l Khan, Ooo. Junior Lecturer,
Urdu {MPS}, Aged about.58 years, Rio H No 8/si8-4-1, Prakash
Nagar, Kadaga, YSR Seesea ee

F Srinivasa Reddy, Sfa Late P. Oh. Pulla Reddy, OQee. Jurter
Lecturer, ohysics (MTS), Aged about 57 years, Rfo F.No 004, 3 R
Residency, Bomrnala Satram, Nandyala, Nandyala Distdct.

CG. Baletah, So. Late C. Maddulety, Occ. Junior Lecturer, Economics

w

(MTS}, Aged about 59 years, Rio H.No.1G418, Vaddepeta,
Pandyam, Nandyala District:

G. Venkata Ramana, S/o. hate G. Vankelapna, Qc. Junior Lecturer,

Physics (MTS), Aged about 88 years, Rio.D.No.2-2897, Matile Var

Street, Pier Post ane Mandal, Annamayya District.
K Nama Devi, Vio.M. Rajasekhar babu, Oce. Junior Lecturer,
Chemistry (MTS), Aged about 4 &5 years, Rro. Nancikotkur, Nancyal

Osh Su sien


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qe. The Principal, Government Junior College, Aimakur, Nandyat
13. The Brincipal, Government Junior College, Gurramkonda,

Annamayya District
Raspondanis
Pattion under Articie 226 of ihe Constitution of India is filed praying
that in the circumstances stated in the affidavit fled therewith, the High
Court may be pleased fo issue a writ order or direction more narticularly
ane in fhe nature of WRIT OF M ANDAMUS t > declaring the Sub Section 1
cf Section 9 of The Andhra Prade ah Regular zation of Services of
Gantractual Employees, Acf SO of 2083 vide Gazette nolication dated
20.70.2083 and Para 4 of G.O.Ms.No.t14 Finance (HRA-Pig. & Policy)
Department a 24.10.2023 in requiarization af contractual amployars
working as an 02.06.2014 in Government Departments without including
the mestitioners nomenclature as the pomioners are Sworing right from 1904

Paticy} Denartment dated 12.04.2004 reguiarizing the services of contract

lecturers who were appointed afer 10 years of the petiioners anpaintment

Ay

and not regularizing the petitioners services is contrary to the Para No.83
of the judgment of Hon'ble Supreme Court reported In 2008 (4) Scc
(Umadev Casa) is iegal, arbitrary, discriminatory and in viclation of
Aricies 14, 16, 19. 24 and 300-4 of Constitution of india and consequently
creat the respondent authorities to raguiarnize the servios of the pelifionars
as the pelilioners are working as Junior Lecturers {PT} with MYS (Pay +

DA} on par with regular lecturers right from 1904 to 1993 (.e@., 30 years} by


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Gangiradia Vanu Viswa 3, Dio Naiu, aged ahout 42 years.

wpemployes, i. No. ?-403, Yedeswaran Post and Mandal, East

vA

Godavar! Distict ~ 8334629,
Koya Satya Narithe, DYo Ven "nkatarathnam, aged about 32 years.
Unemployee, O.No. 1-38, Nelamuru, Penumanira Mandal, District -
253280,

Shaik Valli Munnisa, O/o Shaik Yakub, aged about 23 years.
Unemployes, D.No. 2-89, Krishnalayam Veedhi, Yeleswararm, Post
and Mandal East Godavan District ~ AO3429.

Dokuburre Siva, Gfo Kondayya, aged about 7 years. Unemployes,
Duie.d-Te7, Jaggampeta, mamidada Mandal, Fast Godavari District
~ $334.38.

, Yellapu Apnparae, Sfo Rambabu, aged about S2 years. Unemployea,

O.Nos-184, Jaggampeta, maridac la Mandal, East Godavari District

. rettioners

. The State of Andhra Pradesh, |, Represented by iis Chief Secretary

on

General Administration Department, Secretariat Suildings,
Velaganudl, Guntur istrict,
The State of Andhra Pradesh, Mepresented by its Principal
ecrelary, Education Department, Secretariat Buildings, Velaganudl,
Guntur Oistrict

y

The State of Andhra Pradesh, Renresented by 8 incipal

a
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ay

eecretary, Finance Department, Secretariat Bulla ings . Velagapudi,
Guntur Cistrict. |
The Cornmissionar of Intermediate Education, Government of

- Respondents


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2023 and Cir. Memo.No.2099702/FINOI- ~ HROPDPPR(OCEY: S2i2023 dated
3-12-2025 by the 3° respondent and the consequential action initiated fy
ine reapondenis (or} alternatively this Honble C
susgend fhe ooeratan Reo.No sd Ser. he 2h PSaSeev2gss dated TG-1S-2088
ssuad by the 4° respondent : and ccansequential action theren!, pending
dspasal af WE 2HOP of POS, on the fie of the High Court.
The petifion coring on for hr eafing, upon perusing the Petition and
the affidavit fled in support thereof and the order of the High Court dated
2025, 24.04 2028, 23.06.2025, 21.07 S088, 18.08. 2025, 16.09.2025,

BO

PPAR,

G10. 2085, 13.44.2025, 14. 122085 & 26.01 8028 made herein and v non
hearing the argumenis of Sif 'ePhan Bhushan, Advocate for the

Petitioners and GP for General. Administration Department for the
wesponeen Nav} and GP for Education for the Respondent Nas.2 & 4 and
P for Finance & Planning for the Respondent No.9

WIP NO: S280 OF 20384:

Rohwean:

7. Varampali Charan Rurnar Reddy, Aged about 44 Years, S/o
Vf Seethararnd Reday, Rio D No. 2-42, Chinthaparthivaripall,

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ancdlapalli,
SEP 723.

"=, ChetibalijaPravesnkumar, Aged about 29 years, S/o

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Ramagiddaiah, Rio H. No 1-184, B.C Colony, Eenugubale,
Yermmiganuru Mandal, Kurnool District, Pin Code 548380.

3. DudekulaMaheboob Basha Aged about 34 years S/o D.
Nussginappa, Ris H. No 7/44OQ/G4, Krishna Murthi Nagar, Near

me

Noorani Mosque, Dhonenvandal, Nandyal District, Pin Code 518222.


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violative of the Preamble of the Constitution of india,
the Consitutian «of of india violative of the provisions of ihe
Andhra Pradesh Mate and Subordinate Se rvES a8 Rules
Rationalization of Steff Patiern and Pay Sir PCRS) Ach,
State Eoucational institutions (Reservation in
TeachersCacre) Act, 2G21, contrary to the decisions of the
Honble Suoreme Court of India in the cases of Secretary,
state af Kamataka and ofhers ¥. Une
Deviandh K, Sabharwal ¥. State of Puniah,

i Gorisequently dec clare Andhra Pradesh Regularization of
Services of Contract mripinyees Act, 2623 and the
subsequent proceedings to be unconstitutional,

HEE, Set aside Andhra Pradesh | Reguignization of Services of

IA NG: f OF 20e4>

Petition under Section 154 CPC is Med praying that in the

ciraumatances stated in the affidavit fled In support of the writ petifien, the
High Court may be pleased to-stay the action of the Respondents in
raguiartzing the services of C contract Lacturers in Government run Degree
vores in the State of Andhra Pradesh, pending disposal af WE No S280

2084, on the fle of the High Court.


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CHeau Bhagya b akshn ni, [No Karranaa, Aged 47 Years

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anchel Raghu Babu, Sin. Appat 'ag, Aged 31 Years.

Swamula Nari Prasad, S/o. Armukam, Aged 31 Years. -

7

TrRuburu Vanithavani, Dio. Raia Rao, Aged 22 'ears.

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Kithalang! Venkatagid: S/o. Rojlayya, Aged 27 Years.

 Dannetioslasi Sankararao, S/o. Krishna, Aged 27 Years

Wvlaisyarasa Narayana 'Raju, Sfo. Bhoema Raju, Aged 30
Vanihala Ralam Naidu, Sfo. Appais Naidu, Aged 28 Years
Koravang! Ani Kurnar,, Sfo. Gunni Sabu, Aged 24 Years.
Kimudu Bhavani, Ove. Sirmhachalam, Aged 24 Years.

(Nesu Vasucha, D/o. Karrarina, Aged 27 Years.

Varithala Rama Rac, Sfo. Krishna Rao, Aged 30 Years

Lokay Dhanalakshmi, D'o. Sanyas! Patrudu, Aged 34 Year
Ronda Viayala akshmis Da. Appanna, Aged 24 Years,

Sanda Sra avanl, DYo. Maisya Lingam, Aged 24 Years

isaram Sirisha, Ofo. Raja Rao, Aged $6 Years.

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Vanugu Prabhakara Rao, sfo. Narayana Dora, Aged 2

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_Somang Bhagya Laxmi, Dfo. Chinneswara Rao, Aged |

CGullel Venkatarnma, Dio. Murthy Naidu, Aged 2° Years.
Koda eran evi, S/o. Chinna Lakshmaya, Aged 35 Years.

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Tuburu Apnala Naidu,'Séo. Kannaiah, Aged 31 Years.

Kitalangi Susmitha, Dro. Chit Babe, Aged 26 Years.
Nangol Viaya Lalitha, Q/o. Rams Rao, Aged 29 Years.

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Raguiarisation of Services of ¢ Contract Employees Ast, 2023 be. Act Nooo
of 2023, enactment as Hegal and "wolative of Arucie 74 and 16 of the
Constitution of indig, consequent ty 3e t aside ormosedings (8.5. Ms Nal
Deparment of Tribal Welfare, dt 14.08. 2024, issued by Respandent
aufhorities reguiansing services of Oarsons appoinied corlract basis,
thereby filing up posts avalabie for rect recrulimernt deny ing right of
equal opportunity in public ampioyment quaraniaed on to Petitioners under
Anicie 14 and 16 of the Constitu tion of india

IA NO: 1 OF 2028:

Petition under Section 157 CPO is fled praying that in the

OrauTisiances stated in the affidavit Hed in support af the writ pelition, ihe
High Court may be pleased to grant! intern m stay of al further proceedings
ig pursuance of The AP Regul ari isati ber) of Services of Contract Employes
Act, 2623 Ls. Act No.3 of 3 2023, or regularization of contract teachers,
thereby pos meant for direct recruffment, pending disposal of

The petition corning an for hearing, upon perusing the Petition and
the alicavil ed in support thereof and the order of the High Court dated
7.03,2025, 21.04 2025, 23.06.2025, 21.07 2025, 18.08.2025, 18.09.2025,
18.10.2085, 13.44.2095, 14.18.2025 & 29.01 2028 made herein and LON

hearing the argurenis of Si G. "i Sh ival, Advocate for fhe Petiioners and

tenes

3,

A

GFP for Schoo! Education far the Respondent Nos.d io 4, 6&7
WP NO: 28608 OF 20324-

Bebvean:

q. vee Kumar, S/o. Aggi Ramudu {Laie}, Age 44 years, Wor
as Assisiant Beat Officer, (Wild Life Management, Kaikaluru Beat,

Kaikaluru Section, Kaikaluru Range, Eluru Division


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AND
Y. The Slate of Andhra Pradesh _fep. by Hs Principal Secretary,
Environment, Forests Se cience, and Technology Dept Andhra
Pradesh Secretariat, Velagapudi, Armaravathi, Quniur Distnet,
2, The State of Andhra Pradesh, rap. by its Principal Secretary,
Finance (H.R. 1) Planning and Policy Desartment, Andhra Pradesh
Secretariat, Velagapudl, Amara wvaih!, Guntur Dis
3. The Principal Chief Conservator of Forests, (Head of Forest Fe Woes},
Near Ola Mirchyard, Mangalagiri, Andhra Pradesh.
4. The Chief Conservater of Forests, Rajahmundry Circia,
Rajahrnahendravaram,
S. The Divisional Forest OF Neer: (Wid Life Managemen, Eluru Division
(Wid Lie Management, E 'horu Disirict,
. Respondents
Patition under Article 28 of cthe Cansiifion of india is fled oraying
inal in the cimasnstances stated IA the affidavit fled therewith, the High
Court may be pleased fo issue @:a* AA, Order or direction, mors partioulary
ane in the nalure of Writ of Mandamus, declaring the action of the

Respondents In net reguiarizing the services of the petitioners from 1-1-

2007 with reqular Pay Seale in spite of law laid down by the Honble
supreme Court in the Judgments reported in 2013 (14) SCO 65 (Nihal

singh, 2022 (8) SCC 348 (K.Raghupathi), 2022 (4) ALD 196 (Komunu
Babu) and in salte of following regu ar Rules of Racruliment for the post of.
Assistant Beat Officer La, Andhra Pracash Forest Subordinate Sendos
Rules issued in Goch Me Ne EPS&T-IY Department, dated 19.7. 2000
under Frovisc to Article 309 of the Cansttution of india, and fo confining
requiarizaiion of services only with prospective date with effect from the

PY

date of issue of regularization orders, based upar Section + of Act 2f/2083

cy

jz., Andhra Pradesh Regularization of Services of Contract Emnloyees


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IA NG: 1 OF 2028: |

cirumstanogs stated in the affidavit Med in support of the writ petition, the
High Court may be pleased to issue an interim direction directing the
respondents fo continue to pay the salaries of the petitioners under Head
of Account 204 and also keeping in view of G.OLRENe. 1614 Finance
Hh28.4 2025, pending discosal of WP.No. 28805 of 2024, on the file of the
High Court.

The petdion coming on for Hearing, upon perusing the Petition and
the affidavit fled In support thereat and oan hearing the arguments of Srv
sarthi Sree representing Sri PA. Ramana, Advocate for the Petitioners
and GF for Services ~ | for the Respondents:

WP NO: 28729 OF 2024: |

Sehvean:

Ch.Ramaesh, Sio. Eliya, Age 43 years, Working as Forest Section Office
Kaikaluru Range, Cluru Division (Wild Ue Management), Eluru District
. Petitioner
"AND .

1. The State of Andhra Pradesh, rep. by is 6 Mrincipal Secrstary,
Environment, Forests Science, and Tect mology Dept Andhra
Pradesh Secretariat, Volaga Amaravathi, Guritur District

2. The State of Andhra Pradesh: rep. by its Principal Se: cretary,

Finance (6.R1) Planning and Policy Department, Andhra Pradesh

Secretarial, Ve magepus Amaravathi, Guntur District.

The Principal Chief Conservator af Forests, (Head of Forest Force},

Near ONd Mirchyard, Hora iagii, Andhra Pradesh.

who.


.. Raspondents

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Mee Bers oan a = Or <2 eS 3 a on : ie
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es an won, 58 % ban, a Le x vote "3 ra nag aah
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eee I ber 4 $3 4, ss na ve ee fs H ;
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oS eee cae vee nn Seow on bus Gok ose ag Boone tc bd " CE £3 Song or see
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oo i OSS 5 GA ete 63 3B 4 i) i aca
Sf Es gee nag? a nA ve fs an © nee: acest oe $3 oon
a a ae t Lom £0 aan A os mt yO
Be gm Po 4» £2 «oe BS £¢ 8 & BR w a oe OW
yo eee x ie te ET ff "3 a ae ws BO my oo ref OL we
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o mr iis oo, £3 us 4, "ad afpoo ofr bee. bebe ieee wares "ne h De S000, 3



Nigh Court may be pleased to issue an interim Direction forthwith grant
regular Pay Scale fo the petitioners attached to the past of Forest Beat
Wiicers, pending disposal of WEUNe.28729 of 2024, on the file of the High
IANO: 2 OF 2024°

Fetiion under Sectlor 164 CPO ik fled mraying that in the

ieas$

crcumaiances sated in the affidavit filed in support of the writ petition, the
High Court may be pleased to issue an interim Direction direnting the
respondents to consider the case of the osttioner for regularization of
services in the pest of Forest Section Officer based upan the proposals

submitted by the Divisional Farest-Officer, Wid Life Management Division,
Eluru, in Re. No ést@o2gAVvLla, dated 28-12- 2023 forthwith with re aguiar
Fay Scale, pending disposal of WP. No2a729 of 2024, on the fhe of the
IANO: TOF 2028

Patition under Section 7181 GPC is fled praying fhat in. the

is

circuoistances stated in the affidaydt Hed in subpart of the writ petition, the

rs)

High Court may be pleased fo issue an interim direction directing th
respondents fo continue to pay the salary of the petitioner under Head of
Account SOT and alsa keeping in view of G.O.RENG 1814 Finance
dL2u. 4.2025, pending disposal of WP No 28729 of 2024, on the Mle of the
High Court.

The petition coming on for hearing, upon perusing the Fetition and
the affidavit fled in support thergofand upon heariig the arguments of Mrs
Shanti Sree representing Sri RV Ramana, Advocate for the Petitinner and

(SP for Servioes-l for the Respondents:


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upferne Dourt in the gudgment ts reported | m 2073 14) see 68 (Nihal
singh) 2022 (8) SCC 348 (K. Raghupath) 2082 (4) ALD 198 (kommu
Babu} and, in spite of following requilar Rules of Recruitment for the poet of
Forest Section Officer Le., Andhra Pradesh Forest Subordinate Service
Rules issued in G.O.Ms No. 88, (EFS AND T-lv Department, dated 1o.7-
2000 under Proviso ta Artide 308 of the Constitution of India, and fo
canining regularization of services from the date of issue of regularization
orders, based upon Sectlan 4. of Act Av2023 viz. Andhra Pradesh
Regularization of Services of Contract Emiployees Act, 2023 | $ Hheqal,
arbitrary and violative of Articles 14, $8 and 21 of the Constitution of India

and to declare Section 4 of Act 30/2093 and the Para-7 of G.OMs. No. Tid,
Finance (HR-1 Pig. AND Policy) } Department, dated 21-10-2028 as Heal

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arbitrary and vidiative of Ardcies 14,96 and 34 of the Cansiiision of inedis
and to declare that the peltionar is entitied for requiarization of his services
or eating the appoinirnent on regular basis from the date of Nis initial

appointment with regular Pa ay Scale with all attendant benefi is:

IA NG: 7 OF 2624:
Fetiion under Section HOt OPC is fled praying that in the

mroumstances stated in the affinawt Sled In support af the writ petition, ihe
High Court may be pleased fo issue an Interim Direction forthwith grant
regular Fay Scale to the petitioners attached to the post of Forest Geat
Oficers, pending dis al of WE.No 28737 of 2024, on the file of the High
IANO: 2 OF 2024:

Metiion under Section 181 CRO is filed praying that in the

araumetances stated in the affidavit fled in support of fhe writ petition, the
High Court may be pleased ts is8ue an interim Direction forthwith grant

reguiar Pay Scale to the petYioners attached to the post of Forest Seat


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ovagam Jagannadham, So S.Mahadev, aged 34 years,

Sed

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Sujanapeta Vilage, Munchagiput (m)}, Alun Sitharamay araju District ~

Vanagarn Lalitha, Dio Soman na, aged 28 years, Rio Ganga raly i

Putty (3, Bakuru (Po), Hukumoete | (VO, Alluri Sitharamaraiy (istrict

Reamall Prasantha Vara Kumari, Dvo R.Appa Rao, aged 37 years,
. Petitioners

AND

The State of Andhra Pradesh, Rep. by is Brincipal Secretary Social

Welfare (Tribal Welfare} Oe spat niment, Secretariat Buildings,

Velagapuci, Arnaravathi, Guntur District,

The State of Andhra Pradesh, Rep. by iis Principat Secretary

Finance Peparment Secretariat Bulldings, Velagapudii, Aumiaravaihi,

The State of Andhra Pracash, Rep. Oy is Principal Secretary Schoo!

cducation Department, Secretariat Buildin gs, Velagaoudi,

Amaravaity, Guntur District.

The Commissioner and Director of Sehnol Educ cation, 4° Floar, 8

block, VTFS Rd, Bhimaralu Gutte, . orahimpatnam, Andhra Pradesh

The Director of Tribal Welfare, Government of Andhra Pradesh,

The Additional Director of Tribal Welfare, Near Shandara Hotel,

Government of AP, Vilayawada,

The Uxstrict Collector, ASR District.

Tae Project Officer, TDA Paderu, ASR Oletdct

The Deputy Director, (TDA, Paderu, ASR District


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18. Noda Ganeswara Rac, S/a.not known to seliicner Schan
Aamisiant Mathematics Ash rai m Girls School, Bheempaiu Fadery,
Visakhapatnam District

we

#0. Gammel Ramakrishna, S/o.not kriown to petioner Scho
Assistant Mathematics Ashr: rain Ging Schon, Seethagunta (PBL),
Paderu, Visakhapatnam Listrict.

Chita Naik Jayaram, Sfo.not known to petitioner Schoo

fr

Assistant Mathematics Ashrar Girls Schon, G. Maduquia
GONDNRM) Paceru, Visaktapat fram District.

2s. Pang! Krishna Rao, Sio.not known to petitioner Schoo!
Assistant Mathematios Ashram High School, G.K. Veedi Padery,

we. Mamid! Venkata Ramana, Sfs.net known to petitioner School
Assistant Mathemetics Ashram Girls Schaol, Koyyuru (RJDPLM)
Faderu, Visakhapatnam District,

aa. Matiam Balakrishna Pacdal, Sfo.nat known fo pedifloner School
Assistant Mathematics Ashram Boys School, Busiout, (SINKT}
Faderu, Visakhapatnam District .

Raen Konthell Ravanamma, Dvo.not kneawn to petitioner School
Assistant Physical Sclence Ashram Girls School, Zsenabadu
Paderu, Visakhapatnam Cistrict.

20. Seasa Srikanth, S Sfa.nat known fo petitioner, GTW Asrarna
School(Girs), Munchangi input. ASR Oisfret-53 1040

2. Gemmell Rar Krishna, Sfo nat known attioner GTYy
AstamarGirns}, Seethagunta, Pedabayalu, ASK Olstricif-83 71040

2G. Singol Pravalika, Qvonof known to pefifaner, GTW Asrama
aohool Girls, Thurakalavalasa, Pedabayulu mandal, SCR District

2, Koda Ganeswara Rao, S/o. not known fo paidionar, QTY

Asrama Schoal Girls, Bheepol u, Ananthanir mandal, ASR District


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declaring the provisions of The A.P Negus arization of Services

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of Contract EmSloyees Act, 2023 Le Act No. 30 of 2 O23, as

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Hegel and voltive o Artigie 74 and 16 of the Constitutian
of india, consequently set aside orders issued in
G.O.Ms.NodQ Department of Tribal Welfare, dated
Welfare, dated 74.03.2084 and further G.O.Ms.No.19,
Department of Tribal Welfare, dated 715.05.20%4 and
G.O.Ms.No.12  Oepariment of Tribal Welfare, dated
14.03 2084, respectively, issued by Respondent authorities
requiarising Services of persons appointed on contract
basi.  therebyr. fill i ung Up pasis available for direct
recrullment denying right of equal opportunity in public
employment suarantese io Petitioners under Article 14 and
fi, further clirect the raspondents 1 to 8, fo conduet enquiry and.

take disciplinary action against the authorities responsible

for regularization of AP Regularization of Services of

Contract Employees Act, 2023 Le. Act No.30 of 2023, by

canducting 3 detailed enquiry

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The Appeal coming on for Wearing, upon perusi ng the Pet
ihe memorandum of grounds. Bled in ee thereat "sroaaas
GV SHIVAJI Advocate for the Petitioner, and of GP FOR SOCIAL
WELFARE for the Respondent Nast fo & & 7, and of SRI P RAVI
KUMAR, Standing Counsel for the Resprndent No.6, the Court made the

following:


ORDER:

List on 23.04.2026 interim orders granted earlier In WLPNos. 29133, 30245, 30373, S8307, J18H4, I9036, 23224 & 3 38372 of 2029 and 508, 2083 & 2054 of 2024 shall cantinus io operate ll the next date of hearing. . Sdl/-USRIDEVI DEPUTY REG HSTRAR &. Gre OC to Sri kK. Satyanarayan ety Aryvox (Oru

4. One CC fo Sri Me a Kutter - Bethapucl Advocate (QBUO) SRowmatis ye .

~ NEY Gaye O38 & w F Liabvaed rc ar rirredy ah for Services | High Court of Andhra Pradesh oe 1H. Two tts ta OP for Servines } Nigh Court of Andhra Yd sw MAPLES YF NANS Red. fy x ~ ax Pao ne -

18. 'Pwo spare copies .. NiGH COURT HC,J ARR J DATED: 28/2/2028 LIST ON 23.04, 2026 ORDER WRIT PETITION No. 29735 of 2023 ALONG WITH WLP.Nos.30243, s0273, 20397, SUBSE, SONI, 33224 & BIIPA OF ZOSS> SOR, 2035, 2034, 2602, 8250, 10926, 28605, Wk 29, PRT IP, 3994 OF 2024 INTERIM ORDER EXTENDED