Section 3(1) in Telangana Vaidya Vidhana Parishad Act, 1986
(1)As soon as may be after the commencement of this Act, the Government may, by notification, constitute a Commissionerate for the 3State of Telangana called the [Telangana Vaidya Vidhana Parishad] [Substituted by G.O.Ms.No.2, Health, Medical and Family Welfare (B2) Department, dated 07.01.2016. ].
