Section 1(3)(xxv) in The Employees' Provident Funds Scheme, 1952
(xxv)[ as respects the factories relating to fruit and vegetable preservation industry covered by the notification of the Government of India in the Ministry of Labour and Employment, No. G.S.R. 786, dated the 6th June, 1962 [as amended by the notification No. G.S.R. 1461, dated the 29th August, 1963] [Inserted by G.S.R. 887, dated 23.6.1962.][, come into force on the 30th June, 1962;] [Inserted by G.S.R. 887, dated 23.6.1962.]