Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 125 in The Rajasthan Distilleries Rules, 1977

125. Ledger for denatured spirit, Form R.D. 13.

- In maintaining the ledger for denatured spirit the figures for column 1 are obtained from B.W.L. 5.Issues of spirit from the warehouse of from the spirit receiver to the denaturing room for denaturation will, in the first place, be recorded in the appropriate columns of register R.D. 11, the total L.P. litres being recorded thereafter in column 5 of register R.D. 12, and column 6 of this register (R.D. 13). Account taken for issues, after denaturation will be recorded in the appropriate columns of R.D. 11 after which the entries appropriate to each issue will be recorded in the columns provided for the purpose in this register (R.D. 13). Stock is taken monthly in accordance with paragraph 12.