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[Cites 0, Cited by 0] [Section 4(12)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(12)(c) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(c)the applicant has not been refused in the past one year the grant of a license/ registration by the Authority;