Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(7) in Bihar Biological Diversity Rules, 2017

(7)to appoint consultants, for a specific period, not exceeding three years, for providing technical assistance to the Board in the effective discharge of its functions:provided that if it is necessary and expedient to appoint any consultant for more than the period of three years, the Board shall obtain prior approval of the Government for such appointment;