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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 27(2)(b) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(b)"director", in relation to firm, means a partner in the firm, and in relation to any association of persons or body of individuals, means any member controlling the affairs thereof.