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[Cites 0, Cited by 0] [Section 356(2)] [Section 356] [Entire Act]

State of West Bengal - Subsection

Section 356(2)(g) in The West Bengal Motor Vehicles Rules, 1989

(g)to suggest traffic signals, road markings and signboards for display on roads for the guidance of drivers and other road users and other measures for the effective enforcement of the traffic regulations;